Judgements

30 April 2015
Supreme Court
35 pages

NICHOLAS PIRAMAL INDIA LTD. Vs HARISINGH

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-004436-004436 / 2010
Diary number: 21953 / 2009
Advocates: GOPAL SINGH Vs NIRAJ SHARMA

29 April 2015
Supreme Court
34 pages

M/S. ESCORTS LTD. Vs COMMNR. OF CENTRAL EXCISE, FARIDABAD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006561-006561 / 2004
Diary number: 17796 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

29 April 2015
Supreme Court
13 pages

KHUB RAM Vs DALBIR SINGH & ORS.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-002734-002734 / 2012
Diary number: 4261 / 2011
Advocates: SATYENDRA KUMAR Vs S. JANANI

29 April 2015
Supreme Court
18 pages

PRADIP NANJEE GALA Vs SALES TAX OFFICER .

Bench: H.L. DATTU,S.A. BOBDE,ARUN MISHRA
Case number: C.A. No.-004542-004542 / 2007
Diary number: 12985 / 2006
Advocates: S. RAVI SHANKAR Vs ASHA GOPALAN NAIR

29 April 2015
Supreme Court
30 pages

HIMALAYAN CO-OPERATIVE GROUP HOUSING SOC Vs BALWAN SINGH .

Bench: H.L. DATTU,S.A. BOBDE,ARUN MISHRA
Case number: C.A. No.-004360-004361 / 2015
Diary number: 1484 / 2013
Advocates: ABHIJAT P. MEDH Vs

29 April 2015
Supreme Court
42 pages

M/S ARIANE ORGACHEM PVT.LTD. Vs WYETH EMPLOYEES UNION .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-000246-000246 / 2009
Diary number: 26107 / 2007
Advocates: SHISHIR DESHPANDE Vs APARNA BHAT

29 April 2015
Supreme Court
17 pages

ESSAR TELEHOLDINGS LTD Vs CBI

Bench: H.L. DATTU,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001273-001273 / 2015
Diary number: 29481 / 2013
Advocates: E. C. AGRAWALA Vs

28 April 2015
Supreme Court
20 pages

CENTRAL BANK OF INDIA Vs C. L. VIMALA .

Bench: J. CHELAMESWAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004043-004043 / 2015
Diary number: 9457 / 2011
Advocates: DUA ASSOCIATES Vs B. SRIDHAR

28 April 2015
Supreme Court
11 pages

T. VASANTHAKUMAR Vs VIJAYAKUMARI

Bench: J. CHELAMESWAR,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000728-000728 / 2015
Diary number: 30201 / 2011
Advocates: RAJESH MAHALE Vs

28 April 2015
Supreme Court
16 pages

HARI SHANKERS Vs STATE OF U.P.

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-002180-002180 / 2009
Diary number: 37490 / 2007
Advocates: S. R. SETIA Vs ADARSH UPADHYAY

28 April 2015
Supreme Court
11 pages

GOLBAR HUSSAIN Vs STATE OF ASSAM

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000181-000181 / 2013
Diary number: 37910 / 2012
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

28 April 2015
Supreme Court
21 pages

UPENDRA PRADHAN Vs STATE OF ORISSA

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-002174-002174 / 2009
Diary number: 5644 / 2009
Advocates: RUTWIK PANDA Vs RADHA SHYAM JENA

28 April 2015
Supreme Court
13 pages

STATE REP.BY INSP.OF POLICE T.N. Vs MANIKANDAN .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001647-001648 / 2008
Diary number: 10898 / 2007
Advocates: M. YOGESH KANNA Vs SATYA MITRA GARG

28 April 2015
Supreme Court
11 pages

INDRADEO SAO Vs STATE OF BIHAR

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000709-000709 / 2015
Diary number: 20902 / 2014
Advocates: SHASHI BHUSHAN KUMAR Vs

28 April 2015
Supreme Court
8 pages

VIPUL KUMAR @ VIPULESH Vs STATE OF CHATTISGARH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000707-000707 / 2015
Diary number: 26609 / 2014
Advocates: ABHA R. SHARMA Vs