Showing 5776 - 5790 of 41947 judgements
07 May 2015
Supreme Court
8 pages
COMMNR. OF INCOME TAX, KERALA Vs M/S. TRAVANCORE SUGARS & CHEMICALS LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002558-002558 / 2005
Diary number: 5915 / 2004
Advocates: ANIL KATIYAR Vs C. N. SREE KUMAR

06 May 2015
Supreme Court
17 pages
K.S. RAVINDRAN Vs BRANCH MANAGR,NEW INDIA ASSURANCE CO LTD

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-004220-004220 / 2015
Diary number: 18946 / 2013
Advocates: GAUTAM NARAYAN Vs

06 May 2015
Supreme Court
36 pages
STATE OF WEST BENGAL Vs CALCUTTA MINERAL SUPPLY CO.P.LTD.

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-002548-002548 / 2006
Diary number: 6631 / 2006
Advocates: ANIP SACHTHEY Vs DIPAK KUMAR JENA

06 May 2015
Supreme Court
16 pages
STATE OF A.P. Vs P.VENKATESHWARLU

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001317-001317 / 2008
Diary number: 17252 / 2007
Advocates: D. MAHESH BABU Vs

06 May 2015
Supreme Court
10 pages
STATE OF ANDHRA PRADESH Vs KESAVAPATNAM CHINA SWAMY

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000089-000089 / 2009
Diary number: 3259 / 2008
Advocates: D. MAHESH BABU Vs

06 May 2015
Supreme Court
16 pages
KIRSHNA TEXPORT & CAPITAL MARKETS LTD. Vs ILA A AGRAWAL .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001220-001220 / 2009
Diary number: 20285 / 2008
Advocates: INDU SHARMA Vs SHEKHAR KUMAR

06 May 2015
Supreme Court
6 pages
STATE OF U.P. Vs DAMODAR

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000714-000714 / 2009
Diary number: 9559 / 2007
Advocates: ANUVRAT SHARMA Vs RAMESHWAR PRASAD GOYAL

06 May 2015
Supreme Court
15 pages
IQBAL Vs STATE OF U.P.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001663-001663 / 2012
Diary number: 24756 / 2012
Advocates: R. C. KOHLI Vs ABHISTH KUMAR

06 May 2015
Supreme Court
12 pages
ZONAL.GEN.MANAGER,IRCON INTER.NATNL.LTD. Vs M/S VINAY HEAVY EQUIPMENTS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-004211-004211 / 2015
Diary number: 7321 / 2007
Advocates: SUDHIR KUMAR GUPTA Vs MUKESH K. GIRI

05 May 2015
Supreme Court
5 pages
K.RADHIKA Vs T.RAJYA LAXMI .

Bench: J. CHELAMESWAR,ADARSH KUMAR GOEL
Case number: C.A. No.-004201-004201 / 2015
Diary number: 14735 / 2014
Advocates: M. VIJAYA BHASKAR Vs

05 May 2015
Supreme Court
19 pages
M/S. SECURE METERS LTD. Vs COMMNR. OF CUSTOMS, NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007526-007526 / 2004
Diary number: 16339 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

05 May 2015
Supreme Court
19 pages
M/S. COAL HANDLERS PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, KOLKATA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007215-007215 / 2004
Diary number: 17795 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

05 May 2015
Supreme Court
19 pages
M/S. B.P.L. LTD. Vs COMMNR. OF CENTRAL EXCISE, CALICUT

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005523-005523 / 2004
Diary number: 15132 / 2004
Advocates: NIKHIL NAYYAR Vs ANIL KATIYAR

01 May 2015
Supreme Court
56 pages
RAJASTHAN HOUSING BOARD Vs NEW PINK CITY NIRMAN SAHKA.SAM.LD.

Bench: H.L. DATTU,A.K. SIKRI,ARUN MISHRA
Case number: C.A. No.-001527-001536 / 2013
Diary number: 2531 / 2010
Advocates: SURYA KANT Vs PRAVEEN SWARUP

01 May 2015
Supreme Court
59 pages
JAGDISH CHAND SHARMA Vs NARAIN SINGH SAINI (DEAD) THR. LRS. .

Bench: KURIAN JOSEPH,AMITAVA ROY
Case number: C.A. No.-004181-004182 / 2015
Diary number: 39403 / 2014
Advocates: ABHISHEK GUPTA Vs