Showing 5761 - 5775 of 41947 judgements
13 May 2015
Supreme Court
30 pages
DEVI MULTIPLEX Vs STATE OF GUJARAT .

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-006478-006478 / 2009
Diary number: 21165 / 2009
Advocates: VISHAL GUPTA Vs HEMANTIKA WAHI

12 May 2015
Supreme Court
33 pages
U.O.I Vs MANJEET SINGH

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-004357-004358 / 2015
Diary number: 36581 / 2013
Advocates: B. V. BALARAM DAS Vs

12 May 2015
Supreme Court
15 pages
STATE OF HARYANA Vs ASHA DEVI

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001953-001953 / 2009
Diary number: 27145 / 2008
Advocates: SANJAY KUMAR VISEN Vs RAVI KUMAR TOMAR

12 May 2015
Supreme Court
28 pages
RAJ KUMAR DIXIT Vs M/S. VIJAY KUMAR GAURI SHANKER, KANPUR NAGAR

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,V. GOPALA GOWDA
Case number: C.A. No.-004370-004370 / 2015
Diary number: 32919 / 2014
Advocates: S. R. SETIA Vs

12 May 2015
Supreme Court
7 pages
COMMISSIONER OF CENTRAL EXCISE,VADODARA Vs INDIAN PETROCHEMICALS CORPN.LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003623-003624 / 2005
Diary number: 9502 / 2005
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

11 May 2015
Supreme Court
19 pages
HC PRADEEP KUMAR RAI Vs DINESH KUMAR PANDEY .

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: C.A. No.-006549-006549 / 2014
Diary number: 9029 / 2008
Advocates: PRASHANT CHAUDHARY Vs SHEKHAR KUMAR

11 May 2015
Supreme Court
11 pages
STATE OF RAJASTHAN Vs SRI CHAND

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000561-000561 / 2009
Diary number: 32090 / 2007
Advocates: MILIND KUMAR Vs NIDHI

11 May 2015
Supreme Court
8 pages
MOHAR SINGH Vs STATE OF RAJASHTAN

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000758-000758 / 2015
Diary number: 42640 / 2014
Advocates: SUSHIL BALWADA Vs

11 May 2015
Supreme Court
17 pages
THE CHAIRMAN & MNG.DIR., TNHB Vs S. SARASWATHY .

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-000736-000737 / 2008
Diary number: 27431 / 2006
Advocates: M. YOGESH KANNA Vs DINESH KUMAR GARG

08 May 2015
Supreme Court
24 pages
UNION OF INDIA Vs HANUMAN INDUSTRIES

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-003962-003962 / 2011
Diary number: 27739 / 2010
Advocates: D. S. MAHRA Vs ABHIJIT SENGUPTA

08 May 2015
Supreme Court
25 pages
SANJEEV KUMAR GUPTA Vs STATE OF U.P.(NOW UTTARAKHAND)

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000507-000507 / 2013
Diary number: 18432 / 2011
Advocates: Y. PRABHAKARA RAO Vs JATINDER KUMAR BHATIA

08 May 2015
Supreme Court
11 pages
M/S. MAN INDUSTRIES (INDIA) LTD. Vs COMMNR. OF CENTRAL EXCISE, INDORE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002830-002830 / 2005
Diary number: 18902 / 2004
Advocates: RAKESH KUMAR-I Vs ANIL KATIYAR

08 May 2015
Supreme Court
47 pages
PURUSHOTTAM DASHRATH BORATE Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,S.A. BOBDE,ARUN MISHRA
Case number: Crl.A. No.-001439-001439 / 2013
Diary number: 13455 / 2013
Advocates: CHARU MATHUR Vs

07 May 2015
Supreme Court
29 pages
M/S. SERVO-MED INDUSTRIES PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000583-000583 / 2005
Diary number: 22383 / 2004
Advocates: RAJESH KUMAR Vs

07 May 2015
Supreme Court
17 pages
KHENYEI Vs NEW INDIA ASSURNACE CO.LTD..

Bench: H.L. DATTU,S.A. BOBDE,ARUN MISHRA
Case number: C.A. No.-004244-004244 / 2015
Diary number: 14225 / 2010
Advocates: ANUPAM LAL DAS Vs M. K. DUA