Judgements

14 May 2015
Supreme Court
61 pages

SAVITRI DEVI Vs STATE OF U.P..

Bench: H.L. DATTU,A.K. SIKRI,ARUN MISHRA
Case number: C.A. No.-004506-004506 / 2015
Diary number: 35274 / 2011
Advocates: RAJIV SHANKAR DVIVEDI Vs RAVINDRA KUMAR

14 May 2015
Supreme Court
145 pages

DEVIDAS RAMACHANDRA TULJAPURKAR Vs STATE OF MAHARASHTRA .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001179-001179 / 2010
Diary number: 9585 / 2010
Advocates: PAREKH & CO. Vs ASHA GOPALAN NAIR

14 May 2015
Supreme Court
44 pages

MADRAS BAR ASSOCIATION Vs UNION OF INDIA

Bench: H.L. DATTU,A.K. SIKRI,ARUN MISHRA,ROHINTON FALI NARIMAN,AMITAVA ROY
Case number: W.P.(C) No.-001072-001072 / 2013
Diary number: 35443 / 2013
Advocates: NIKHIL NAYYAR Vs

14 May 2015
Supreme Court
23 pages

COMMON CAUSE AND ORS Vs UNION OF INDIA AND ORS.

Bench: MADAN B. LOKUR,KURIAN JOSEPH,A.K. SIKRI
Case number: W.P.(C) No.-000463-000463 / 2012
Diary number: 33192 / 2012
Advocates: PRASHANT BHUSHAN Vs D. S. MAHRA

14 May 2015
Supreme Court
58 pages

BHARTI AIRTEL LTD. Vs UNION OF INDIA

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: C.A. No.-002803-002803 / 2014
Diary number: 3903 / 2014

14 May 2015
Supreme Court
17 pages

MAHILA RAMKALI DEVI Vs NANDRAM THR. LRS..

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-002366-002366 / 2010
Diary number: 11049 / 2005
Advocates: PRATIBHA JAIN Vs NIRAJ SHARMA

14 May 2015
Supreme Court
38 pages

M/S DHARAMPAL SATYAPAL LTD. Vs DY.COMMR.OF CEN.EXC..

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004458-004459 / 2015
Diary number: 29320 / 2012
Advocates: MITTER & MITTER CO. Vs B. KRISHNA PRASAD

14 May 2015
Supreme Court
66 pages

JOSHI TECHNOLOGIES INTERNATIONAL INC Vs UNION OF INDIA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006929-006929 / 2012
Diary number: 27506 / 2012
Advocates: BHARAT SANGAL Vs ANIL KATIYAR

14 May 2015
Supreme Court
17 pages

M/S. TATA CHEMICALS LTD. Vs COMMNR. OF CUSTOMS(PREVENTIVE)JAMNAGAR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007439-007440 / 2004
Diary number: 24579 / 2004
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

14 May 2015
Supreme Court
40 pages

RAJDEEP SARDESAI Vs STATE OF A.P..

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000857-000857 / 2012
Diary number: 15164 / 2011
Advocates: ABHINAV MUKERJI Vs D. MAHESH BABU

14 May 2015
Supreme Court
28 pages

COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs M/S SARVOTHAM CARE LIMITED

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004480-004480 / 2005
Diary number: 12421 / 2005
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

13 May 2015
Supreme Court
33 pages

COMMON CAUSE Vs UNION OF INDIA

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: W.P.(C) No.-000013-000013 / 2003
Diary number: 24677 / 2002
Advocates: BALRAJ DEWAN Vs B. V. BALARAM DAS

13 May 2015
Supreme Court
23 pages

DIR. GEN. OF INC.TAX(INV) PUNE Vs M/S. SPACEWOOD FUNISHERS PVT. LTD.

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004394-004394 / 2015
Diary number: 18991 / 2012
Advocates: ANIL KATIYAR Vs PAREKH & CO.

13 May 2015
Supreme Court
6 pages

HASSAN AND ANOTHER MINORS THR. FATHER Vs ASHOCK KUMAR AND OTHERS

Bench: RANJAN GOGOI
Case number: CONMT.PET.(Crl.) No.-000008-000008 / 2015
Diary number: 42201 / 2014
Advocates: PETITIONER-IN-PERSON Vs

13 May 2015
Supreme Court
6 pages

KALI AERATED WATER WORKS, SALEM Vs COMMISSIONER OF CENTRAL EXCISE, MADURAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003594-003594 / 2005
Diary number: 12662 / 2005
Advocates: SATYA MITRA GARG Vs P. PARMESWARAN