Showing 5731 - 5745 of 41947 judgements
26 May 2015
Supreme Court
2 pages
RAM CHARAN SINGH PRAJAPATI Vs STATE OF U.P. ORS.

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-013726-013726 / 2015
Diary number: 41937 / 2014
Advocates: PREETIKA DWIVEDI Vs

26 May 2015
Supreme Court
13 pages
SANDEEP Vs STATE OF HARAYANA

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-001554-001554 / 2014
Diary number: 18394 / 2014
Advocates: RISHI MALHOTRA Vs

15 May 2015
Supreme Court
0 pages
SESHASAYEE PAPER & BOARD LTD. Vs THE DEPUTY COMMISSIONER OF INCOME TAX

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001812-001813 / 2005
Diary number: 3529 / 2005
Advocates: K J JOHN AND CO Vs

15 May 2015
Supreme Court
23 pages
MAHARAJI EDUCATIONAL TRUST Vs SGS CONSTRUCTIONS & DEV.P.LTD..

Bench: H.L. DATTU,S.A. BOBDE,ARUN MISHRA
Case number: C.A. No.-004494-004494 / 2015
Diary number: 34460 / 2013
Advocates: UMESH KUMAR KHAITAN Vs

15 May 2015
Supreme Court
9 pages
MUNNA LAL JAIN Vs VIPIN KUMAR SHARMA .

Bench: ANIL R. DAVE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-004497-004497 / 2015
Diary number: 1307 / 2013
Advocates: YASH PAL DHINGRA Vs AVINASH KR. LAKHANPAL

15 May 2015
Supreme Court
11 pages
ABDUL RAZAK Vs THE STATE OF KARNATAKA R/BY SHO,HUTTI PS

Bench: T.S. THAKUR,R.K. AGRAWAL,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000795-000795 / 2015
Diary number: 27396 / 2013
Advocates: H. CHANDRA SEKHAR Vs

15 May 2015
Supreme Court
11 pages
PREM RAM Vs M.D. UTTARAKHAND PEY JAL & NIRM.NIGM&ORS

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-004474-004474 / 2015
Diary number: 37975 / 2011
Advocates: DEEPTAKIRTI VERMA Vs RACHANA SRIVASTAVA

15 May 2015
Supreme Court
21 pages
RAMANLAL Vs STATE OF HARYANA

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-002279-002279 / 2009
Diary number: 22954 / 2009
Advocates: MANJU JETLEY Vs M. QAMARUDDIN

15 May 2015
Supreme Court
11 pages
MANYATA DEVI Vs STATE OF U.P & ORS

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: C.A. No.-004475-004475 / 2015
Diary number: 22879 / 2013
Advocates: PRASHANT KUMAR Vs

15 May 2015
Supreme Court
10 pages
M/S GMG ENGINEERING INDUSTRIES Vs M/S ISAA GREEN POWER SOLUTION & ORS.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-004472-004472 / 2015
Diary number: 18651 / 2013
Advocates: SATYA MITRA GARG Vs

15 May 2015
Supreme Court
8 pages
K.L BAKOLIA Vs STATE TH. DIRECTOR,C.B.I.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000797-000797 / 2015
Diary number: 24887 / 2013
Advocates: SURENDER KUMAR GUPTA Vs

15 May 2015
Supreme Court
18 pages
CANARA BANK Vs M. MAHESH KUMAR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-000260-000260 / 2008
Diary number: 27613 / 2006
Advocates: HETU ARORA SETHI Vs P. A. NOOR MUHAMED

15 May 2015
Supreme Court
23 pages
RANJEET KUMAR RAM @ RANJEET KUMAR DAS Vs STATE OF BIHAR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001831-001831 / 2011
Diary number: 6658 / 2011
Advocates: ANUPAM LAL DAS Vs GOPAL SINGH

15 May 2015
Supreme Court
33 pages
C.I.T MUMBAI Vs M/S SARKAR BUILDERS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004476-004476 / 2015
Diary number: 22044 / 2011
Advocates: B. V. BALARAM DAS Vs

15 May 2015
Supreme Court
9 pages
BILASPUR RAIPUR K.GRAMIN BANK Vs MADANLAL TANDON

Bench: M.Y. EQBAL,S.A. BOBDE
Case number: C.A. No.-004467-004467 / 2015
Diary number: 19657 / 2012
Advocates: MANJEET KIRPAL Vs NIKHIL NAYYAR