Showing 5716 - 5730 of 41947 judgements
01 July 2015
Supreme Court
73 pages
PETROLEUM & NATURAL GAS REGUL.BOARD Vs INDRAPRASTHA GAS LTD..

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-004910-004910 / 2015
Diary number: 23639 / 2012
Advocates: LIZ MATHEW Vs KARANJAWALA & CO.

01 July 2015
Supreme Court
20 pages
STATE OF KERALA Vs A.P MAMMIKUTTY

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-001640-001640 / 2015
Diary number: 11393 / 2014
Advocates: LIZ MATHEW Vs

01 July 2015
Supreme Court
33 pages
COMMNR. OF CENTRAL EXCISE, DELHI Vs M/S. SANDAN VIKAS (I) LTD.

Bench: DIPAK MISRA,R.K. AGRAWAL,PRAFULLA C. PANT
Case number: C.A. No.-009730-009730 / 2003
Diary number: 22721 / 2003
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

01 July 2015
Supreme Court
23 pages
STATE OF RAJASTHAN Vs MAHENDRA NATH SHARMA

Bench: DIPAK MISRA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001123-001123 / 2015
Diary number: 40839 / 2014
Advocates: RUCHI KOHLI Vs

01 July 2015
Supreme Court
22 pages
RAHUL YADAV Vs M/S. INDIAN OIL CORPORATION LTD. .

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-004909-004909 / 2015
Diary number: 17544 / 2014
Advocates: RANJEETA ROHATGI Vs

01 July 2015
Supreme Court
16 pages
STATE OF M.P. Vs MADANLAL

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000231-000231 / 2015
Diary number: 15629 / 2012
Advocates: C. D. SINGH Vs

01 July 2015
Supreme Court
23 pages
AHMEDABAD MUNICIPAL CORPORATION & ANR. ETC. Vs RAJUBHAI SOMABHAI BHARWAD & ANR. ETC.

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-010310-010311 / 2014
Diary number: 16957 / 2014
Advocates: HEMANTIKA WAHI Vs

01 July 2015
Supreme Court
50 pages
INDIAN PERFORMING RIGHTS SOCIETY LTD. Vs SANJAY DALIA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-010643-010644 / 2010
Diary number: 1156 / 2009
Advocates: VIKAS SINGH JANGRA Vs E. C. AGRAWALA

01 July 2015
Supreme Court
25 pages
V. KRISHNAKUMAR Vs STATE OF TAMIL NADU &ORS.

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: C.A. No.-008065-008065 / 2009
Diary number: 30148 / 2009
Advocates: NIKHIL NAYYAR Vs B. BALAJI

01 July 2015
Supreme Court
23 pages
U.O.I. AND ORS. Vs KESHAR SINGH

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: Appeal (civil) 16471 of 1999

19 June 2015
Supreme Court
17 pages
JAGTAR SINGH Vs STATE OF HARYANA

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000086-000086 / 2013
Diary number: 25542 / 2012
Advocates: SHREE PAL SINGH Vs

29 May 2015
Supreme Court
22 pages
INDRA DALAL Vs STATE OF HARYANA

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-001261-001261 / 2009
Diary number: 14154 / 2009
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

29 May 2015
Supreme Court
17 pages
PREM SINGH Vs STATE OF HARYANA

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-000569-000569 / 2014
Diary number: 5285 / 2013
Advocates: J. P. DHANDA Vs

29 May 2015
Supreme Court
4 pages
BIJENDRA BHAGAT Vs STATE OF UTTARAKHAND

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-002202-002202 / 2011
Diary number: 23392 / 2011
Advocates: SANJEEV AGARWAL Vs SAURABH TRIVEDI

27 May 2015
Supreme Court
18 pages
SHABNAM Vs UNION OF INDIA AND ANR.

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Writ Petition (crl.) 88 of 2015