Showing 5701 - 5715 of 41947 judgements
01 July 2015
Supreme Court
11 pages
STATE OF M.P. Vs ASHOK & ORS.

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-002096-002098 / 2009
Diary number: 3905 / 2008

01 July 2015
Supreme Court
14 pages
CHAITANYA PRAKASH AUDICHYA Vs CBI

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-000697-000697 / 2011
Diary number: 522 / 2011
Advocates: SUSHIL BALWADA Vs ARVIND KUMAR SHARMA

01 July 2015
Supreme Court
15 pages
STATE OF BIHAR Vs MANINDRA KUMAR

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: SLP(C) No.-004033-004033 / 2000
Diary number: 16499 / 1999

01 July 2015
Supreme Court
11 pages
STATE OF BIHAR Vs SODHAN DAIBAGANS

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: SLP(C) No.-003939-003939 / 2000
Diary number: 16500 / 1999

01 July 2015
Supreme Court
11 pages
PREMIER HIGH SCHOOL Vs KHIMJI VIDHU

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: R.P.(C) No.-000428-000429 / 2000
Diary number: 16510 / 1999

01 July 2015
Supreme Court
26 pages
NATIONAL INSTITUTE OF TECHNOLOGY Vs PANNALAL CHOUDHURY

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005070-005070 / 2008
Diary number: 7598 / 2007

01 July 2015
Supreme Court
14 pages
STATE OF U.P. Vs CHAUDHARI RAN BEER SINGH

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: C.A. No.-001272-001272 / 2002
Diary number: 16514 / 1999
Advocates: GUNNAM VENKATESWARA RAO Vs VINAY GARG

01 July 2015
Supreme Court
11 pages
STATE OF KARNATAKA Vs SATEESH & OR.

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001611-001611 / 2009
Diary number: 16444 / 2009
Advocates: Vs RAJESH MAHALE

01 July 2015
Supreme Court
19 pages
KAMLA KANT DUBEY Vs STATE OF U.P..

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001506-001506 / 2009
Diary number: 21307 / 2009
Advocates: T. N. SINGH Vs MANOJ K. MISHRA

01 July 2015
Supreme Court
24 pages
STATE OF J & K Vs WASIM AHMED MALIK @ HAMID

Bench: A.K. SIKRI,UDAY UMESH LALIT
Case number: Crl.A. No.-001743-001743 / 2009
Diary number: 22384 / 2009
Advocates: B. V. BALARAM DAS Vs

01 July 2015
Supreme Court
55 pages
THE STATE REP. BY INSPECTOR OF POLICE Q BRANCH CID THOOTHUKUDI Vs MARIYA ANTON VIJAY

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000836-000836 / 2015
Diary number: 28228 / 2014
Advocates: M. YOGESH KANNA Vs

01 July 2015
Supreme Court
13 pages
QUANTUM SECURITIES PVT LTD Vs NEW DELHI TELEVISION LTD

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004914-004915 / 2015
Diary number: 39488 / 2014
Advocates: GAGAN GUPTA Vs

01 July 2015
Supreme Court
23 pages
OIL & NATURAL GAS CORP. LTD. Vs COMMNR. OF INCOME TAX

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: C.A. No.-000731-000731 / 2007
Diary number: 15554 / 2006
Advocates: Vs B. V. BALARAM DAS

01 July 2015
Supreme Court
17 pages
OIL & NATURAL GAS CORP. LTD. Vs COMMNR. OF INCOME TAX

Bench: RANJAN GOGOI,PINAKI CHANDRA GHOSE
Case number: C.A. No.-000730-000730 / 2007
Diary number: 15548 / 2006
Advocates: Vs B. V. BALARAM DAS

01 July 2015
Supreme Court
50 pages
A.P. STATE ELECTRICITY BOARD. Vs MATETI S.V.S.RAMACHANDRA RAO

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: SLP(C) No.-003824-003824 / 2000
Diary number: 16476 / 1999
Advocates: RAKESH K. SHARMA Vs