Judgements

06 July 2015
Supreme Court
7 pages

STATE OF M.P Vs MANISH

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000860-000860 / 2015
Diary number: 41322 / 2013
Advocates: C. D. SINGH Vs

03 July 2015
Supreme Court
28 pages

LAXAMI DEVI Vs STATE OF BIHAR .

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003385-003385 / 2012
Diary number: 455 / 2011
Advocates: AVINASH KUMAR Vs GOPAL SINGH

03 July 2015
Supreme Court
12 pages

STATE OF M.P. Vs ANOOP SINGH

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000442-000442 / 2010
Diary number: 37418 / 2008
Advocates: MISHRA SAURABH Vs RAJEEV KUMAR BANSAL

03 July 2015
Supreme Court
11 pages

STATE OF M.P. Vs KESHAR SINGH

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-002244-002244 / 2009
Diary number: 3906 / 2008
Advocates: Vs IRSHAD AHMAD

03 July 2015
Supreme Court
13 pages

BASISTH NARYAN YADAV Vs KAILASH RAI

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000067-000070 / 2009
Diary number: 15403 / 2007
Advocates: AWANISH SINHA Vs GOPAL SINGH

02 July 2015
Supreme Court
12 pages

SURENDRA KUMAR Vs GREATER NOIDA IND. DEVELOPMENT AUTH.&ORS

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-004916-004916 / 2015
Diary number: 40200 / 2013
Advocates: VEERA KAUL SINGH Vs

02 July 2015
Supreme Court
18 pages

S.R.SUKUMAR Vs S.SUNAAD RAGHURAM

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000844-000844 / 2015
Diary number: 17579 / 2012
Advocates: (MRS. ) VIPIN GUPTA Vs LAWYER S KNIT & CO

02 July 2015
Supreme Court
15 pages

SHAKUNTALA BAI Vs MAHAVEER PRASAD

Bench: R.K. AGRAWAL,AMITAVA ROY
Case number: C.A. No.-001630-001631 / 2010
Diary number: 27923 / 2007
Advocates: MADHURIMA TATIA Vs SUMITA HAZARIKA

02 July 2015
Supreme Court
16 pages

ZUARI CEMENT LTD. Vs REGIONAL DIRECTOR,E.S.I CORP.& ORS.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-005138-005140 / 2007
Diary number: 27979 / 2007
Advocates: SHALLY BHASIN Vs V. J. FRANCIS

02 July 2015
Supreme Court
42 pages

NK RAJENDRA MOHAN Vs THIRVAMADI RUBBER CO. LTD

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-005163-005163 / 2012
Diary number: 35524 / 2010
Advocates: P. K. MANOHAR Vs KHAITAN & CO.

02 July 2015
Supreme Court
19 pages

DAYA RAM Vs STATE OF HARYANA

Bench: PRAFULLA C. PANT,AMITAVA ROY
Case number: Crl.A. No.-001590-001590 / 2011
Diary number: 9798 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMAL MOHAN GUPTA

02 July 2015
Supreme Court
21 pages

M/S.ESSAR OIL LTD. Vs HINDUSTAN SHIPYARD LTD. .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003353-003353 / 2005
Diary number: 8723 / 2005
Advocates: E. C. AGRAWALA Vs ANNAM D. N. RAO

02 July 2015
Supreme Court
11 pages

UNION OF INDIA Vs M/S BRIGHT POWER PROJECTS(I) P.LTD.

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-002404-002404 / 2008
Diary number: 28973 / 2007
Advocates: D. S. MAHRA Vs AMARJIT SINGH BEDI

01 July 2015
Supreme Court
15 pages

STATE OF U.P. Vs SATVEER .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000623-000624 / 2008
Diary number: 30081 / 2007
Advocates: KAMLENDRA MISHRA Vs RANI CHHABRA

01 July 2015
Supreme Court
24 pages

DEPOSIT INSURANCE & CREDIT GUARNT.CORPN. Vs RAGUPATHI RAGAVAN .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-001035-001035 / 2008
Diary number: 3675 / 2007
Advocates: H. S. PARIHAR Vs L. K. PANDEY