Judgements

Showing 556 - 570 of 41947 judgements
18 October 2019
Supreme Court
17 pages
S.P.MISRA Vs MOHD.LAIQUDDIN KHAN

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-003311-003311 / 2015
Diary number: 22746 / 2009
Advocates: A. SUBBA RAO Vs VENKATESWARA RAO ANUMOLU

18 October 2019
Supreme Court
11 pages
THE STATE OF WEST BENGAL Vs INDRAJIT KUNDU

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-002181-002181 / 2009
Diary number: 29731 / 2009
Advocates: PLR CHAMBERS AND CO. Vs MITHILESH KUMAR SINGH

18 October 2019
Supreme Court
14 pages
PRINCIPAL COMMISSIONER OF INCOME TAX. 6 Vs M/S I VEN INTERACTIVE LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-008132-008132 / 2019
Diary number: 45835 / 2018
Advocates: ANIL KATIYAR Vs

17 October 2019
Supreme Court
15 pages
ONGC LABOUR UNION Vs ONGC DEHRADUN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-008114-008114 / 2019
Diary number: 5516 / 2019
Advocates: SATYA MITRA Vs

17 October 2019
Supreme Court
10 pages
NARESH KUMAR Vs GOVT.OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-006638-006638 / 2010
Diary number: 19615 / 2010
Advocates: P. NARASIMHAN Vs

17 October 2019
Supreme Court
12 pages
DR. LAKSHMAN Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001573-001575 / 2019
Diary number: 22507 / 2017
Advocates: ANKOLEKAR GURUDATTA Vs

17 October 2019
Supreme Court
14 pages
CENTRAL BUREAU OF INVESTIGATION Vs ARVIND KHANNA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001572-001572 / 2019
Diary number: 27167 / 2016
Advocates: ARVIND KUMAR SHARMA Vs

17 October 2019
Supreme Court
7 pages
PREM SINGH Vs SUKHDEV SINGH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001560-001560 / 2019
Diary number: 32414 / 2013
Advocates: VINEET BHAGAT Vs CHANDER SHEKHAR ASHRI

17 October 2019
Supreme Court
26 pages
BARASAT EYE HOSPITAL THR. ITS REP. Vs KAUSTABH MONDAL

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-001090-001090 / 2010
Diary number: 1530 / 2009
Advocates: DHARMENDRA KUMAR SINHA Vs S. K. BHATTACHARYA

17 October 2019
Supreme Court
39 pages
THE STATE OF BIHAR Vs DEVENDRA SHARMA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007879-007879 / 2019
Diary number: 2775 / 2012
Advocates: ABHINAV MUKERJI Vs MANU SHANKER MISHRA

17 October 2019
Supreme Court
18 pages
UTTAM RAM Vs DEVINDER SINGH HUDAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001545-001545 / 2019
Diary number: 12605 / 2019
Advocates: B. S. BANTHIA Vs

17 October 2019
Supreme Court
10 pages
MANI PUSHPAK JOSHI Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001517-001517 / 2019
Diary number: 13412 / 2019
Advocates: LALITA KAUSHIK Vs

17 October 2019
Supreme Court
21 pages
M. HARIHARASUDHAN Vs R. KARMEGAM

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-008069-008069 / 2019
Diary number: 15944 / 2019
Advocates: M.P. Parthiban Vs

17 October 2019
Supreme Court
28 pages
IDBI BANK LIMITED THROUGH DGM (LEGAL) Vs THE OFFICIAL LIQUIDATOR, OFFICE OF THE OFFICIAL LIQUIDATOR OF COMPANIES AND ANR

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: SLP(C) No.-033825-033825 / 2009
Diary number: 36452 / 2009
Advocates: ASTHA TYAGI Vs K. K. MANI

16 October 2019
Supreme Court
35 pages
JOHN D SOUZA Vs KARNATAKA STATE ROAD TRANSPORT CORPORATION

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: C.A. No.-008042-008042 / 2019
Diary number: 7458 / 2019
Advocates: PETITIONER-IN-PERSON Vs