Judgements

14 July 2015
Supreme Court
42 pages

KIRPAL KAUR Vs JITENDER PAL SINGH .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-002820-002820 / 2015
Diary number: 23539 / 2013
Advocates: GOPAL SINGH Vs

13 July 2015
Supreme Court
16 pages

VIJAY MALLYA Vs ENFORCEMENT DIRECTORATE,MIN.OF FINANCE.

Bench: J. CHELAMESWAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001406-001406 / 2009
Diary number: 25802 / 2007
Advocates: KHAITAN & CO. Vs B. V. BALARAM DAS

09 July 2015
Supreme Court
22 pages

OM PRAKASH Vs UNION OF INDIA .

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001112-001112 / 2011
Diary number: 28555 / 2010
Advocates: Mohit Kumar Shah Vs ANIL KATIYAR

09 July 2015
Supreme Court
17 pages

STATE OF M.P. Vs ANAND MOHAN & ANR.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-001971-001971 / 2015
Diary number: 6785 / 2014
Advocates: MISHRA SAURABH Vs

08 July 2015
Supreme Court
8 pages

F.C.I. Vs SANKAR GHOSH .

Bench: T.S. THAKUR,R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-005079-005079 / 2015
Diary number: 39679 / 2011
Advocates: Y. PRABHAKARA RAO Vs MITHILESH KUMAR SINGH

08 July 2015
Supreme Court
55 pages

NANDKISHORE LALBHAI MEHTA Vs NEW ERA FABRICS P.LTD..

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-001148-001148 / 2010
Diary number: 37246 / 2008
Advocates: P. V. YOGESWARAN Vs SHIVAJI M. JADHAV

07 July 2015
Supreme Court
54 pages

RIJU PRASAD SARMA ETC.ETC. Vs STATE OF ASSAM & ORS.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-003276-003278 / 2013
Diary number: 35171 / 2011
Advocates: ANUPAM LAL DAS Vs

07 July 2015
Supreme Court
37 pages

M/S BHS INDUSTRIES Vs EXPORT CREDIT GUARANTEE CORP.

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-002729-002729 / 2009
Diary number: 31701 / 2007
Advocates: TARUN GUPTA Vs BHARAT SANGAL

07 July 2015
Supreme Court
21 pages

CHANDRA BABU @ MOSES Vs STATE TR.INSP.OF POLICE .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-000866-000866 / 2015
Diary number: 16266 / 2012
Advocates: VIJAY KUMAR Vs

06 July 2015
Supreme Court
99 pages

SECURITIES AND EXCHANGE BOARD OF INDIA Vs PAN ASIA ADVISORS LTD.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-010560-010560 / 2013
Diary number: 33870 / 2013
Advocates: K J JOHN AND CO Vs

06 July 2015
Supreme Court
20 pages

KARUNA PURTI Vs STATE(NCT OF DELHI)

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005003-005003 / 2015
Diary number: 30123 / 2011
Advocates: RENJITH. B Vs B. V. BALARAM DAS

06 July 2015
Supreme Court
49 pages

JOGENDRASINHGJI VIKAYSINHJI Vs STATE OF GUJARAT & ORS

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: C.A. No.-002374-002374 / 2015
Diary number: 11453 / 2014
Advocates: GAUTAM NARAYAN Vs

06 July 2015
Supreme Court
12 pages

MAINUDDIN ABDUL SATTAR SHAIKH Vs VIJAY D SAVLI

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001472-001472 / 2009
Diary number: 4064 / 2008
Advocates: JATIN ZAVERI Vs UGRA SHANKAR PRASAD

06 July 2015
Supreme Court
12 pages

SIRAJUL Vs THE STATE OF U.P.

Bench: J. CHELAMESWAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000854-000854 / 2011
Diary number: 31442 / 2009
Advocates: AFTAB ALI KHAN Vs ANUPAM LAL DAS

06 July 2015
Supreme Court
12 pages

SOMVEER LAMBA Vs HARYANA PUBLIC SERVICE COMMISSION

Bench: J. CHELAMESWAR,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000038-000038 / 2000
Diary number: 16785 / 1999