Showing 5656 - 5670 of 41947 judgements
22 July 2015
Supreme Court
29 pages
COMMR. OF CENTRAL EXCISE, BHAVNAGAR Vs M/S GUJARAT MARITIME BOARD,JAFRABAD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003347-003348 / 2014
Diary number: 1687 / 2014
Advocates: B. KRISHNA PRASAD Vs

22 July 2015
Supreme Court
12 pages
UNION OF INDIA Vs BALWANT SINGH

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: C.A. No.-005616-005616 / 2015
Diary number: 8744 / 2012
Advocates: B. KRISHNA PRASAD Vs AVIJIT BHATTACHARJEE

22 July 2015
Supreme Court
11 pages
COMMNR. OF CENTRAL EXCISE, AURANGABAD Vs M/S.GOODYEAR SOUTH ASIA TYRES P. L.&ORS.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001947-001950 / 2003
Diary number: 1258 / 2003
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

21 July 2015
Supreme Court
7 pages
MURAD ABDUL MULANI Vs SALMA BABU SHAIKH .

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000961-000962 / 2015
Diary number: 14038 / 2008
Advocates: ABHISTH KUMAR Vs GOPAL BALWANT SATHE

21 July 2015
Supreme Court
27 pages
M/S. COASTAL PAPER LTD. Vs COMMNR. OF CENTRAL EXCISE, VISAKHAPATNAM

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004908-004908 / 2005
Diary number: 14281 / 2005
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

21 July 2015
Supreme Court
27 pages
M/S. HCL LTD. Vs COMMISSIONER OF CUSTOMS, NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004513-004513 / 2005
Diary number: 13205 / 2005
Advocates: M. P. DEVANATH Vs

21 July 2015
Supreme Court
8 pages
DELHI DEVELOPMENT AUTHORITY Vs P.R. SAMANTA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-000003-000003 / 2003
Diary number: 22462 / 2002
Advocates: MANIKA TRIPATHY PANDEY Vs

21 July 2015
Supreme Court
12 pages
MR. ROBERT JOHN D'SOUZA Vs MR. STEPHEN V. GOMES

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000953-000953 / 2015
Diary number: 40088 / 2014
Advocates: S. N. BHAT Vs

21 July 2015
Supreme Court
0 pages
M P HOUSING AND INFRASTRUCTURE DEV. BOARD Vs B S S PARIHAR

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001801-001801 / 2015
Diary number: 32496 / 2014
Advocates: PRAMOD DAYAL Vs

20 July 2015
Supreme Court
7 pages
M/S SARAL WIRE CRAFT PVT. LTD. Vs COMMISSIONER CUSTOMS, CENTRAL EXCISE & SERVICE TAX, .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005631-005632 / 2015
Diary number: 18165 / 2014
Advocates: VINAY GARG Vs

15 July 2015
Supreme Court
9 pages
RAVINDER SINGH Vs STATE OF HARYANA .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000931-000931 / 2015
Diary number: 21627 / 2011
Advocates: DAYA KRISHAN SHARMA Vs VARINDER KUMAR SHARMA

15 July 2015
Supreme Court
2 pages
P.A.JOSE ETC. Vs COMMISSIONER OF WEALTH TAX, KOTTAYAM ETC

Bench: ANIL R. DAVE,ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-005489-005490 / 2015
Diary number: 23978 / 2013
Advocates: MEENA C. R. Vs

15 July 2015
Supreme Court
7 pages
POONAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs MEDICAL COUNCIL OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: SLP(C) No.-014838-014838 / 2015
Diary number: 15611 / 2015
Advocates: RAKESH K. SHARMA Vs

15 July 2015
Supreme Court
31 pages
STATE OF M.P. Vs MAHARANI USHADEVI

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-000557-000558 / 2012
Diary number: 16291 / 2011
Advocates: C. D. SINGH Vs PRATIBHA JAIN

15 July 2015
Supreme Court
0 pages
JOGENDRA YADAV Vs STATE OF BIHAR

Bench: S.A. BOBDE,R.K. AGRAWAL
Case number: Crl.A. No.-000343-000343 / 2012
Diary number: 4476 / 2011
Advocates: AMIT PAWAN Vs GOPAL SINGH