Showing 5641 - 5655 of 41947 judgements
24 July 2015
Supreme Court
27 pages
NANJAPPA Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,AMITAVA ROY
Case number: Crl.A. No.-001867-001867 / 2012
Diary number: 13462 / 2012
Advocates: S. N. BHAT Vs V. N. RAGHUPATHY

24 July 2015
Supreme Court
25 pages
BHANUSHALI HSG. COOP. SOCIETY LTD. Vs MANGILAL .

Bench: T.S. THAKUR,R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-005704-005704 / 2015
Diary number: 32087 / 2012
Advocates: PRAGATI NEEKHRA Vs A. VENAYAGAM BALAN

24 July 2015
Supreme Court
6 pages
TALUKDAR SINGH Vs TATA ENGINEERING AND LOCOMOTIVE CO. LTD

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-005701-005701 / 2015
Diary number: 26748 / 2014
Advocates: S. RAVI SHANKAR Vs

24 July 2015
Supreme Court
2 pages
INDER CHAND (D) THR. HIS LRS. Vs MOTILAL (D) THR. HIS LRS.

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-005786-005786 / 2015
Diary number: 33657 / 2010
Advocates: PRATIBHA JAIN Vs

24 July 2015
Supreme Court
16 pages
GIRODHAR G.YADALAM Vs COMMR.OF WEALTH TAX

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000728-000728 / 2011
Diary number: 19837 / 2007
Advocates: NANDINI GORE Vs B. V. BALARAM DAS

24 July 2015
Supreme Court
0 pages
SHRI DILIP K. BASU Vs STATE OF WEST BENGAL & ORS.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Writ Petition (crl.) 539 of 1986

24 July 2015
Supreme Court
11 pages
GURJANT SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000955-000955 / 2015
Diary number: 5269 / 2015
Advocates: SHREE PAL SINGH Vs

24 July 2015
Supreme Court
19 pages
ESHWARAPPA Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001951-001951 / 2012
Diary number: 29178 / 2012
Advocates: RANBIR SINGH YADAV Vs V. N. RAGHUPATHY

24 July 2015
Supreme Court
13 pages
STATE OF MAHARASHTRA Vs SHIVA @SHIVAJI RAMAJI SONAWANE .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000458-000460 / 2009
Diary number: 4765 / 2009
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs J. P. DHANDA

23 July 2015
Supreme Court
30 pages
MANOJ KUMAR SHARMA Vs STATE OF CHHATISGARH

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: Crl.A. No.-000775-000775 / 2013
Diary number: 35537 / 2012
Advocates: SANJAY JAIN Vs ANIL KUMAR JHA

23 July 2015
Supreme Court
22 pages
DM WAYANAD INSTITUTE OF MEDICAL SCIENCES Vs UNION OF INDIA

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: W.P.(C) No.-000441-000441 / 2015
Diary number: 21359 / 2015
Advocates: SHADAN FARASAT Vs

23 July 2015
Supreme Court
10 pages
PRABHU DAYAL KHANDELWAL Vs CHAIRMAN, U.P.S.C. .

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: C.A. No.-008006-008007 / 2003
Diary number: 7163 / 2003
Advocates: APPELLANT-IN-PERSON Vs B. V. BALARAM DAS

23 July 2015
Supreme Court
6 pages
DARSHAN SINGH SAINI Vs SOHAN SINGH

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001833-001833 / 2011
Diary number: 20737 / 2010
Advocates: YASH PAL DHINGRA Vs MINAKSHI VIJ

23 July 2015
Supreme Court
5 pages
HITEN PRASAN DALAL Vs C.B.I.

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000369-000369 / 1999
Diary number: 5510 / 1999
Advocates: V. D. KHANNA Vs SUSHMA SURI

23 July 2015
Supreme Court
4 pages
RAKHIAL GRAM PANCHAYAT Vs JAGATSINH ADESINH JHALA

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: C.A. No.-004220-004220 / 2006
Diary number: 24393 / 2004
Advocates: SANJAY KAPUR Vs K. SARADA DEVI