Judgements

03 August 2015
Supreme Court
17 pages

MOHAN SINGH Vs THE CHAIRMAN RAILWAY BOARD

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-005874-005875 / 2015
Diary number: 38538 / 2013
Advocates: DINESH KUMAR GARG Vs

31 July 2015
Supreme Court
12 pages

RAMESH KUMAR Vs UNION OF INDIA .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-000811-000811 / 2007
Diary number: 12916 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL KATIYAR

30 July 2015
Supreme Court
9 pages

GANGA BAI Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: Crl.A. No.-001245-001245 / 2009
Diary number: 8961 / 2007
Advocates: ROHIT MINOCHA Vs MILIND KUMAR

30 July 2015
Supreme Court
73 pages

PEERAPPA HANMANTHA HARIJAN(D) BY LRS.&OR Vs STATE OF KARNATAKA

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-005804-005804 / 2015
Diary number: 13431 / 2013
Advocates: (MRS. ) VIPIN GUPTA Vs

30 July 2015
Supreme Court
14 pages

YAKUB ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA AND ANR

Bench: DIPAK MISRA,PRAFULLA C. PANT,AMITAVA ROY
Case number: Writ Petition (crl.) 135 of 2015

29 July 2015
Supreme Court
0 pages

YAKUB ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA, THR. THE SECRETARY, HOME DEPARTMENT AND ORS.

Bench: DIPAK MISRA,PRAFULLA C. PANT,AMITAVA ROY
Case number: Writ Petition (crl.) 129 of 2015

29 July 2015
Supreme Court
40 pages

SHABINA ABRAHAM Vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005802-005802 / 2005
Diary number: 24382 / 2003
Advocates: M. P. VINOD Vs P. PARMESWARAN

29 July 2015
Supreme Court
98 pages

RAJENDRA SHANKAR SHUKLA AND ORS. ETC. Vs STATE OF CHHATISGARH AND ORS. ETC. ETC.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-005769-005770 / 2015
Diary number: 30486 / 2014
Advocates: AMIT ANAND TIWARI Vs

29 July 2015
Supreme Court
8 pages

M/S. POONAM SPARK (P) LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-006692-006692 / 2004
Diary number: 15573 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

29 July 2015
Supreme Court
26 pages

UNION OF INDIA Vs M/S. N.S. RATHNAM & SONS

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-001795-001795 / 2005
Diary number: 4364 / 2004
Advocates: B. KRISHNA PRASAD Vs ARPUTHAM ARUNA AND CO

29 July 2015
Supreme Court
18 pages

SH. DHARAM CHAND Vs CHAIRMAN, NDMC

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-005779-005779 / 2015
Diary number: 42608 / 2014
Advocates: VISHNU SHARMA Vs

29 July 2015
Supreme Court
9 pages

RAJESHWAR BABURAO BONE Vs STATE OF MAHARASHTRA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-005778-005778 / 2015
Diary number: 6244 / 2014
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

28 July 2015
Supreme Court
37 pages

V.K.MISHRA Vs STATE OF UTTARAKHAND

Bench: T.S. THAKUR,R.K. AGRAWAL,R. BANUMATHI
Case number: Crl.A. No.-001247-001247 / 2012
Diary number: 35714 / 2011
Advocates: M. A. CHINNASAMY Vs DINESH KUMAR GARG

28 July 2015
Supreme Court
15 pages

COMMISSIONER OF CENTRAL EXCISE VAPI Vs M/S GLOBAL HEALTH CARE PRODUCTS LTD.&ORS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005902-005909 / 2005
Diary number: 14426 / 2005
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

28 July 2015
Supreme Court
9 pages

YAKUB ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA, THR. THE SECRETARY, HOME DEPARTMENT AND ORS.

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: Writ Petition (crl.) 129 of 2015