Showing 5611 - 5625 of 41947 judgements
07 August 2015
Supreme Court
11 pages
LAXMI FIBRES LTD. Vs A.P. INDUSTRIAL DEV. CORPN. LTD. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005805-005805 / 2005
Diary number: 3890 / 2004
Advocates: G. RAMAKRISHNA PRASAD Vs Y. PRABHAKARA RAO

07 August 2015
Supreme Court
2 pages
STATE OF U.P. Vs DEEP NARAIN MISRA .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-006008-006008 / 2015
Diary number: 5173 / 2013
Advocates: PRAGATI NEEKHRA Vs YASH PAL DHINGRA

07 August 2015
Supreme Court
6 pages
RAM NARAIN Vs STATE OF U.P.

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Special Leave Petition (crl.) 1446 of 2004

06 August 2015
Supreme Court
15 pages
SREE BALAJI MEDICAL COLLEGE AND HOSPITAL Vs UNION OF INDIA

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000306-000306 / 2015
Diary number: 16961 / 2015
Advocates: BALAJI SRINIVASAN Vs

06 August 2015
Supreme Court
47 pages
M/S. TATA CHEMICALS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007251-007302 / 2000
Diary number: 19096 / 2000
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

06 August 2015
Supreme Court
21 pages
M/S. JAYASWAL NECO LTD. Vs COMMNR. OF CENTRAL EXCISE, RAIPUR

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-001468-001468 / 2004
Diary number: 836 / 2004
Advocates: M. P. DEVANATH Vs

06 August 2015
Supreme Court
3 pages
MOHD.KHALID KHAN Vs STATE OF U.P.

Bench: ANIL R. DAVE,AMITAVA ROY
Case number: Crl.A. No.-002452-002452 / 2009
Diary number: 22476 / 2007
Advocates: AJAY KUMAR SINGH Vs SHAKIL AHMED SYED

06 August 2015
Supreme Court
7 pages
TAMIL NADU NEWS PRINT & PAPERS LTD. Vs D.KARUNAKAR .

Bench: ANIL R. DAVE,AMITAVA ROY
Case number: Crl.A. No.-001846-001847 / 2008
Diary number: 28151 / 2007
Advocates: K. K. MANI Vs

05 August 2015
Supreme Court
0 pages
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs NIKHIL N GUPTA

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: CONMT.PET.(C) No.-000277-000277 / 2012
Diary number: 40891 / 2011
Advocates: A. V. RANGAM Vs JATIN ZAVERI

05 August 2015
Supreme Court
16 pages
BALESHWAR DAYAL JAISWAL Vs BANK OF INDIA .

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: C.A. No.-005924-005924 / 2015
Diary number: 30227 / 2011
Advocates: PRAGYA BAGHEL Vs PRANAB KUMAR MULLICK

05 August 2015
Supreme Court
6 pages
INDIAN RARE EARTHS LTD. Vs UNIQUE BUILDERS LTD.

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-003209-003209 / 2007
Diary number: 24461 / 2005
Advocates: VINOO BHAGAT Vs SHIBASHISH MISRA

04 August 2015
Supreme Court
18 pages
M/S JAPAN AIRLINES CO.LTD. Vs COMMR.OF INCOME TAX,NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-009875-009875 / 2013
Diary number: 4411 / 2009
Advocates: MEERA MATHUR Vs ANIL KATIYAR

04 August 2015
Supreme Court
16 pages
M/S. SWASTIKA ENTERPRISES Vs COMMNR. OF CUSTOMS, KOLKATA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007570-007570 / 2004
Diary number: 26654 / 2003
Advocates: RUBY SINGH AHUJA Vs ANIL KATIYAR

04 August 2015
Supreme Court
32 pages
M/S.JASWAL NECO LTD. Vs COMMNR. OF CUSTOMS, VISAKHAPATNAM

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007189-007189 / 2005
Diary number: 23584 / 2005
Advocates: M. P. DEVANATH Vs ANIL KATIYAR

03 August 2015
Supreme Court
12 pages
PARHLAD Vs THE STATE OF HARYANA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000983-000983 / 2015
Diary number: 18861 / 2015
Advocates: HARINDER MOHAN SINGH Vs