Showing 5596 - 5610 of 41947 judgements
12 August 2015
Supreme Court
0 pages
STATE OF TAMIL NADU Vs TVL. SOUTH INDIAN SUGAR MILLS ASSN.&ORS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-001028-001037 / 2005
Diary number: 9174 / 2004
Advocates: B. BALAJI Vs SRIKALA GURUKRISHNA KUMAR

12 August 2015
Supreme Court
9 pages
S.M. ASIF Vs VIRENDRA KUMAR BAJAJ

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-006106-006108 / 2015
Diary number: 2520 / 2015
Advocates: MANOJ K. MISHRA Vs

12 August 2015
Supreme Court
5 pages
KALYAN CHEMICALS Vs GOVERNMENT OF A.P. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005307-005308 / 2005
Diary number: 21561 / 2004
Advocates: ABHIJIT SENGUPTA Vs G. N. REDDY

12 August 2015
Supreme Court
23 pages
D.R. ENTERPRISES LTD. Vs ASSTT. COLLECTOR OF CUSTOMS .

Bench: A.K. SIKRI,N.V. RAMANA
Case number: C.A. No.-004417-004417 / 2003
Diary number: 19667 / 2002
Advocates: PRAMOD B. AGARWALA Vs

12 August 2015
Supreme Court
8 pages
M/S K.C.P. LTD. Vs GOVT. OF A.P. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005020-005020 / 2005
Diary number: 10113 / 2003
Advocates: SANJAY PARIKH Vs G. N. REDDY

12 August 2015
Supreme Court
10 pages
K.K.GOHIL Vs STATE OF GUJARAT .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-005821-005821 / 2011
Diary number: 32397 / 2010
Advocates: MANOJ K. MISHRA Vs HEMANTIKA WAHI

11 August 2015
Supreme Court
36 pages
M.C.D. Vs M/S. MEHRASONS JEWELLERS (P) LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006718-006718 / 2004
Diary number: 19416 / 2003
Advocates: P. PARMESWARAN Vs CHIRAG M. SHROFF

11 August 2015
Supreme Court
40 pages
M/S FIBRE BOARDS (P) LTD BANGALOARE Vs CIT BANGALORE.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005525-005526 / 2005
Diary number: 17712 / 2005
Advocates: MITTER & MITTER CO. Vs

11 August 2015
Supreme Court
24 pages
CHIEF CONTROLLING REVENUE AUTHORITY Vs COSTAL GUJARAT POWER LTD. .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-006054-006054 / 2015
Diary number: 28336 / 2013
Advocates: HEMANTIKA WAHI Vs

11 August 2015
Supreme Court
18 pages
JUSTICE K.S.PUTTASWAMY(RETD) Vs UNION OF INDIA

Bench: J. CHELAMESWAR,S.A. BOBDE,C. NAGAPPAN
Case number: W.P.(C) No.-000494-000494 / 2012
Diary number: 35071 / 2012
Advocates: ANISH KUMAR GUPTA Vs

11 August 2015
Supreme Court
10 pages
M/S TECH INVEST INDIA PVT. LTD. THROUGH MAJOR SHAREHOLDER RAJIV GOSAIN Vs ASSAM POWER AND ELECTRICALS LTD .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-006055-006056 / 2015
Diary number: 503 / 2013
Advocates: PRIYA PURI Vs

10 August 2015
Supreme Court
6 pages
FAIRGROWTH FINANCIAL SERVICES LTD. Vs CUSTODIAN

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005471-005471 / 2005
Diary number: 18499 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs

10 August 2015
Supreme Court
5 pages
GOVERNMENT MOHINDRA INSTITUTE OF INFORMATION TECHNOLOGY Vs ALL INDIA COUNCIL FOR TECHNICAL EDUCATION

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000404-000404 / 2015
Diary number: 19781 / 2015
Advocates: CHANDRA PRAKASH Vs

10 August 2015
Supreme Court
1 pages
ASHISH GOPALDAS ALIAS GOPIKISAN LOHIYA Vs STATE OF MAHARASHTRA

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: Crl.A. No.-001045-001045 / 2015
Diary number: 24453 / 2015
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

10 August 2015
Supreme Court
29 pages
A.N. SACHDEVA (DEAD) BY LRS. Vs MAHARSHI DAYANAND UNIVERSITY,ROHTAK &ANR

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-000626-000627 / 2008
Diary number: 15083 / 2005
Advocates: S. JANANI Vs ATISHI DIPANKAR