Showing 5581 - 5595 of 41947 judgements
19 August 2015
Supreme Court
4 pages
SUSHIL ANSAL Vs STATE THR.CBI

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000597-000597 / 2010
Diary number: 1069 / 2009
Advocates: SANJAY JAIN Vs JAYANT KUMAR MEHTA

18 August 2015
Supreme Court
7 pages
RAMVILAS Vs STATE OF M.P.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001786-001787 / 2009
Diary number: 3223 / 2008
Advocates: NARESH KUMAR Vs

18 August 2015
Supreme Court
15 pages
RAJ BALA Vs STATE OF HARYANA AND ORS. ETC. ETC.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001049-001050 / 2015
Diary number: 12091 / 2015
Advocates: USHA NANDINI. V Vs

18 August 2015
Supreme Court
10 pages
SAROJ KUMAR Vs U.O.I .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-006081-006081 / 2015
Diary number: 23286 / 2014
Advocates: VIVEK NARAYAN SHARMA Vs

18 August 2015
Supreme Court
15 pages
SELVARAJ Vs STATE OF KARNATAKA

Bench: H.L. DATTU,ARUN MISHRA,AMITAVA ROY
Case number: Crl.A. No.-001172-001172 / 2008
Diary number: 6880 / 2008
Advocates: (MRS. ) VIPIN GUPTA Vs ANITHA SHENOY

17 August 2015
Supreme Court
10 pages
M/S.SOORAJMULL NAGARMULL Vs STATE OF BIHAR .

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-010394-010396 / 2011
Diary number: 43 / 2011
Advocates: BIJOY KUMAR JAIN Vs GOPAL SINGH

14 August 2015
Supreme Court
2 pages
PRAKASH INDUSTRIES LTD. Vs LLOYD FINANCE LTD.

Bench: ANIL R. DAVE,V. GOPALA GOWDA
Case number: SLP(C) No.-005845-005845 / 2000
Diary number: 17505 / 1999
Advocates: B. VIJAYALAKSHMI MENON Vs E. C. AGRAWALA

14 August 2015
Supreme Court
2 pages
JOY Vs MANI

Bench: ANIL R. DAVE,V. GOPALA GOWDA
Case number: C.A. No.-006319-006319 / 2015
Diary number: 9054 / 2015
Advocates: LAKSHMI N. KAIMAL Vs

14 August 2015
Supreme Court
21 pages
STATE OF KERALA Vs M.K.JOSE

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-006086-006086 / 2015
Diary number: 20867 / 2014
Advocates: RAMESH BABU M. R. Vs

14 August 2015
Supreme Court
2 pages
HARIHAR PRASAD PADARHA Vs M/S KANHA WILDERNESS LTD.,

Bench: ANIL R. DAVE,R.K. AGRAWAL
Case number: C.A. No.-004905-004905 / 2015
Diary number: 18679 / 2015
Advocates: SHIV SAGAR TIWARI Vs

13 August 2015
Supreme Court
6 pages
STANTECH PROJECT ENGG. PVT. LTD. Vs NICCO CORPORATION LTD.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-007373-007373 / 2005
Diary number: 23212 / 2003
Advocates: VISHWAJIT SINGH Vs R. C. KOHLI

13 August 2015
Supreme Court
7 pages
SUNIL KHERGADE Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000812-000812 / 2008
Diary number: 15921 / 2005
Advocates: S. RAJAPPA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

13 August 2015
Supreme Court
34 pages
VEDICA PROCON PRIVATE LIMITED Vs BALLESHWAR GREENS PRIVATE LIMITED .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006165-006165 / 2015
Diary number: 2423 / 2015
Advocates: DIKSHA RAI Vs

13 August 2015
Supreme Court
3 pages
GIRISHCHANDRA MANUBHAI PATEL Vs VEDICA PROCON PRIVATE LIMITED .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006168-006168 / 2015
Diary number: 13814 / 2015
Advocates: NIKHIL GOEL Vs

13 August 2015
Supreme Court
14 pages
STATE OF KERALA Vs S.UNNIKRISHNAN NAIR

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-002086-002086 / 2014
Diary number: 3173 / 2013
Advocates: RAMESH BABU M. R. Vs A. VENAYAGAM BALAN