Showing 5566 - 5580 of 41947 judgements
21 August 2015
Supreme Court
0 pages
HANUMAPPA CHANNAPPA HULLUR,(D) BY LRS. Vs SHVAMARUTHAPPA PARAPPA KALLI .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-000411-000412 / 2004
Diary number: 12482 / 2002
Advocates: RAJESH MAHALE Vs VAIJAYANTHI GIRISH

21 August 2015
Supreme Court
0 pages
SRI MALAPRABHA CO-OP SUGAR FACTORY LTD Vs STATE OF KARNATAKA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-000860-000860 / 2006
Diary number: 14846 / 2004
Advocates: RAJESH MAHALE Vs

21 August 2015
Supreme Court
13 pages
CENTRAL BUREAU OF INVESTIGATION Vs RATHIN DANDAPATH .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001081-001081 / 2015
Diary number: 10138 / 2015
Advocates: B. V. BALARAM DAS Vs

21 August 2015
Supreme Court
58 pages
VIKRAM SINGH @ VICKY Vs UNION OF INDIA .

Bench: T.S. THAKUR,R.K. AGRAWAL,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000824-000824 / 2013
Diary number: 34003 / 2012
Advocates: DINESH KUMAR GARG Vs B. KRISHNA PRASAD

21 August 2015
Supreme Court
23 pages
COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I Vs M/S. INDORAMA SYNTHETICS (I) LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001834-001834 / 2006
Diary number: 27614 / 2005
Advocates: B. KRISHNA PRASAD Vs PRAVEEN KUMAR

21 August 2015
Supreme Court
38 pages
PARISONS AGROTECH (P) LTD. Vs UNION OF INDIA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004027-004027 / 2009
Diary number: 35532 / 2008
Advocates: RADHA SHYAM JENA Vs ANIL KATIYAR

21 August 2015
Supreme Court
9 pages
CHITRA Vs STATE OF KERALA .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002246-002246 / 2006
Diary number: 19975 / 2005
Advocates: HIMINDER LAL Vs BINA MADHAVAN

21 August 2015
Supreme Court
18 pages
CITIBANK N.A. Vs HITEN P. DALAL .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003580-003580 / 2005
Diary number: 11286 / 2005
Advocates: S. NARAIN & CO. Vs RAJIV MEHTA

21 August 2015
Supreme Court
33 pages
DALJIT SINGH GREWAL Vs STATE OF PUNJAB

Bench: V. GOPALA GOWDA,S.A. BOBDE
Case number: C.A. No.-006532-006532 / 2015
Diary number: 38218 / 2013
Advocates: DEBASIS MISRA Vs

20 August 2015
Supreme Court
48 pages
ROYAL MEDICAL TRUST (REGD) Vs UNION OF INDIA & ANR

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: W.P.(C) No.-000705-000705 / 2014
Diary number: 24315 / 2014
Advocates: LAWYER S KNIT & CO Vs

20 August 2015
Supreme Court
2 pages
GHUDUSAB @ GOUSEMOHIDDIN A.BURDI Vs GHUDUSAB IMAMSAB BURDI (D) BY LRS.

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: C.A. No.-000298-000298 / 2007
Diary number: 10773 / 2005
Advocates: RAJESH MAHALE Vs P. R. RAMASESH

20 August 2015
Supreme Court
57 pages
COMMNR.,CENTRAL EXCISE & CUSTOMS, KERALA Vs M/S. LARSEN & TOUBRO LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006770-006770 / 2004
Diary number: 5586 / 2004
Advocates: B. KRISHNA PRASAD Vs JAY SAVLA

20 August 2015
Supreme Court
16 pages
MADRAS INST.OF DEV. STUDIES Vs K. SIVASUBRAMANIYAN .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-006465-006465 / 2015
Diary number: 8053 / 2012
Advocates: ANIL KUMAR TANDALE Vs VIJAY KUMAR

19 August 2015
Supreme Court
9 pages
M/S MODERN HOTEL Vs COMMISSIONER OF EXCISE .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002508-002508 / 2008
Diary number: 60070 / 2008
Advocates: HIMINDER LAL Vs M. P. VINOD

19 August 2015
Supreme Court
3 pages
M/S ROOTS INDUSTRIES INDIA LTD. Vs M/S AIRPORTS AUTHORITY OF INDIA .

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: C.A. No.-006521-006521 / 2015
Diary number: 19067 / 2015
Advocates: SURESHAN P. Vs