Judgements

Showing 5551 - 5565 of 41947 judgements
28 August 2015
Supreme Court
2 pages
NANHAKU RAM Vs STATE OF JHARKHAND

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: Crl.A. No.-001127-001127 / 2015
Diary number: 28372 / 2014
Advocates: AKSHAT SHRIVASTAVA Vs

27 August 2015
Supreme Court
33 pages
S.PANNEER SELVAM Vs GOVT.OF T.NADU .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-006631-006632 / 2015
Diary number: 7099 / 2012
Advocates: Vs V. BALACHANDRAN

26 August 2015
Supreme Court
26 pages
L.C. HANUMANTHAPPA (SINCE DEAD)REPRESENTED BY HIS LRS. Vs H.B.SHIVAKUMAR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006595-006595 / 2015
Diary number: 15621 / 2015
Advocates: ANKUR S. KULKARNI Vs

26 August 2015
Supreme Court
14 pages
UOI & OTHERS Vs NO. 3989606 P, EX-NK VIJAY KUMAR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-006583-006583 / 2015
Diary number: 13923 / 2014
Advocates: B. V. BALARAM DAS Vs

25 August 2015
Supreme Court
0 pages
BANWARI LAL (D) BY LRS Vs BALBIR SINGH

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-006567-006567 / 2015
Diary number: 20193 / 2013
Advocates: VIRESH B. SAHARYA Vs

25 August 2015
Supreme Court
13 pages
STATE OF RAJASTHAN Vs JAINUDEEN SHEKH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001085-001085 / 2015
Diary number: 8227 / 2015
Advocates: MILIND KUMAR Vs

25 August 2015
Supreme Court
18 pages
VAISH AGGARWAL PANCHAYAT Vs INDER KUMAR .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-002089-002089 / 2015
Diary number: 361 / 2008
Advocates: NIKHIL JAIN Vs KAILASH CHAND

25 August 2015
Supreme Court
8 pages
STATE OF PUNJAB Vs M/S. BANDEEP SINGH .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-000629-000629 / 2006
Diary number: 27157 / 2005
Advocates: KULDIP SINGH Vs

25 August 2015
Supreme Court
73 pages
SATYA PAL ANAND Vs STATE OF M.P. .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-006673-006673 / 2014
Diary number: 29226 / 2011
Advocates: PETITIONER-IN-PERSON Vs MISHRA SAURABH

25 August 2015
Supreme Court
4 pages
CENTRAL WAREHOUSING CORPOTRATION Vs SARPANCH, GRAM PANCHAYAT .

Bench: ANIL R. DAVE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-002866-002866 / 2006
Diary number: 15665 / 2005
Advocates: P. NARASIMHAN Vs A. S. BHASME

25 August 2015
Supreme Court
22 pages
C.C.E., CHENNAI Vs HINDUSTAN LEVER LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001941-001941 / 2006
Diary number: 1945 / 2006
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

25 August 2015
Supreme Court
8 pages
FIREMAN GHULAM MUSTAFA Vs STATE OF UTTARANCHAL(NOW UTTARAKHAND)

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: Crl.A. No.-001105-001105 / 2015
Diary number: 14454 / 2014
Advocates: FARRUKH RASHEED Vs

25 August 2015
Supreme Court
34 pages
M/S. PUROLATOR INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI-III

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001959-001959 / 2006
Diary number: 2838 / 2005
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

24 August 2015
Supreme Court
11 pages
A. PRABHAKARA REDDY & CO. Vs STATE OF M.P. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-000375-000375 / 2006
Diary number: 22101 / 2004
Advocates: T. G. NARAYANAN NAIR Vs B. S. BANTHIA

24 August 2015
Supreme Court
2 pages
THE CHAIRMAN,GWALIOR DEVT.AUTH. Vs SANDEEP TIWARI

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006553-006553 / 2015
Diary number: 3635 / 2012
Advocates: CHIRA RANJAN ADDY Vs NIKILESH RAMACHANDRAN