Showing 5536 - 5550 of 41947 judgements
02 September 2015
Supreme Court
12 pages
U.V.MAHADKAR Vs SUBHASH ANAND CHAVAN .

Bench: M.Y. EQBAL
Case number: C.A. No.-000843-000843 / 2012
Diary number: 2182 / 2010
Advocates: AJAY CHOUDHARY Vs K. N. RAI

02 September 2015
Supreme Court
31 pages
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI Vs M/S. DALMIA CEMENT (BHARAT) LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003600-003600 / 2006
Diary number: 16223 / 2006
Advocates: B. KRISHNA PRASAD Vs KHAITAN & CO.

02 September 2015
Supreme Court
3 pages
MEDICAL COUNCIL OF INDIA Vs AL MILLAT FOUNDATION TRUST .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006812-006812 / 2015
Diary number: 15736 / 2015
Advocates: GAURAV SHARMA Vs

02 September 2015
Supreme Court
2 pages
MEDICAL COUNCIL OF INDIA Vs AKASH EDUCATION & DEVELOPMENT TRUST

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006813-006814 / 2015
Diary number: 16883 / 2015
Advocates: GAURAV SHARMA Vs

02 September 2015
Supreme Court
15 pages
M/S. MANGALORE REF. & PETROCHEMICALS LTD Vs COMMNR. OF CUSTOM, MANAGALORE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002753-002753 / 2006
Diary number: 9793 / 2006
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

01 September 2015
Supreme Court
31 pages
BHADRESH BIPINBHAI SHETH Vs STATE OF GUJARAT

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001134-001135 / 2015
Diary number: 24410 / 2014
Advocates: ANIRUDH SHARMA Vs

01 September 2015
Supreme Court
11 pages
TAPAS KUMAR MONDAL AND ORS. ETC. Vs TAPAS KUMAR MONDAL . ETC.

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-006689-006690 / 2015
Diary number: 14793 / 2015
Advocates: RAUF RAHIM Vs

01 September 2015
Supreme Court
16 pages
GURDAS SINGH & ORS. ETC. Vs GURDAS SINGH . ETC.

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-006691-006692 / 2015
Diary number: 14345 / 2013
Advocates: TUSHAR BAKSHI Vs

31 August 2015
Supreme Court
9 pages
INDRAVIJAY ALOK Vs STATE OF M.P.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: Crl.A. No.-001917-001917 / 2008
Diary number: 32389 / 2007
Advocates: C. L. SAHU Vs C. D. SINGH

31 August 2015
Supreme Court
34 pages
PADMASHREE DR. D.Y. PATIL MEDICL COLLEGE Vs MEDICAL COUNCIL OF INDIA

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: SLP(C) No.-015043-015043 / 2015
Diary number: 15959 / 2015
Advocates: CHANDRA PRAKASH Vs

28 August 2015
Supreme Court
0 pages
STANDARD CHARTERED BANK Vs ANDHRA BANK FINANCIAL SERVICES LTD

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-009540-009541 / 2010
Diary number: 33930 / 2010

28 August 2015
Supreme Court
0 pages
STATE OF U.P. Vs RAJIV KUMAR MISHRA AND ANR.

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: Special Leave Petition (crl.) 2903 of 2000

28 August 2015
Supreme Court
3 pages
M/S RAMCHANDRA REXINES (P) LTD Vs COMMISSIONER OF CENTRAL EXCISE BANGALORE-1

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006651-006653 / 2015
Diary number: 8015 / 2015
Advocates: SUSHIL BALWADA Vs

28 August 2015
Supreme Court
3 pages
STATE OF M.P. Vs MOHAN LAL

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006650-006650 / 2015
Diary number: 24026 / 2014
Advocates: MISHRA SAURABH Vs

28 August 2015
Supreme Court
12 pages
C.B.I. Vs MANINDER SINGH

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-001496-001496 / 2009
Diary number: 19020 / 2009
Advocates: B. KRISHNA PRASAD Vs