Judgements

Showing 541 - 555 of 41947 judgements
22 October 2019
Supreme Court
1 pages
KARAN SINGH Vs DELHI TRANSPORT CORPORATION

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-012743-012743 / 2017
Diary number: 21194 / 2016
Advocates: PETITIONER-IN-PERSON Vs ASHA GOPALAN NAIR

22 October 2019
Supreme Court
12 pages
M/S TERAI TEA COMPANY LIMITED Vs KUMKUM MITTAL

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-008198-008199 / 2019
Diary number: 21623 / 2017
Advocates: HIREN DASAN Vs

22 October 2019
Supreme Court
18 pages
BIJAY KUMAR SINGH Vs AMIT KUMAR CHAMARIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007849-007849 / 2019
Diary number: 22352 / 2017
Advocates: SARLA CHANDRA Vs

22 October 2019
Supreme Court
32 pages
MUNICIPAL CORPN.OF GREATER MUMBAI Vs HARISH LAMBA OF BOMBAY, INDIAN INHABITANT

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000142-000142 / 2009
Diary number: 24859 / 2007
Advocates: SUCHITRA ATUL CHITALE Vs HARDEEP SINGH ANAND

22 October 2019
Supreme Court
27 pages
P CHIDAMBARAM Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001603-001603 / 2019
Diary number: 35965 / 2019
Advocates: PALLAVI LANGAR Vs

22 October 2019
Supreme Court
6 pages
THE STATE OF MANIPUR Vs KOTING LAMKANG

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-008298-008298 / 2019
Diary number: 25664 / 2018
Advocates: LEISHANGTHEM ROSHMANI KH Vs

22 October 2019
Supreme Court
12 pages
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs AMIT KUMAR

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008219-008219 / 2019
Diary number: 33057 / 2015
Advocates: GAURAV AGRAWAL Vs

21 October 2019
Supreme Court
11 pages
OM PARKASH Vs AMAR SINGH .

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-008175-008175 / 2019
Diary number: 3781 / 2014
Advocates: GAGAN GUPTA Vs

21 October 2019
Supreme Court
20 pages
M. SRIKANTH Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: Crl.A. No.-001586-001586 / 2019
Diary number: 28146 / 2017
Advocates: D. BHARATHI REDDY Vs

21 October 2019
Supreme Court
12 pages
STRESSED ASSETS STABILIZATION FUND Vs WEST BENGAL SMALL IND. DEVELOPMENT CORPORATION LTD. AND ANR.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-004139-004139 / 2008
Diary number: 35967 / 2007
Advocates: JASMINE DAMKEWALA Vs

21 October 2019
Supreme Court
5 pages
RAHUL SUDHAKAR ANANTWAR Vs SHIVKUMAR KANHIYALAL SHRIVASTAV

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001598-001598 / 2019
Diary number: 41935 / 2018
Advocates: SHEKHAR KUMAR Vs

18 October 2019
Supreme Court
20 pages
THE STATE OF BIHAR Vs M/S RIGA SUGAR CO. LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007951-007951 / 2019
Diary number: 558 / 2019
Advocates: GAURAV KEJRIWAL Vs

18 October 2019
Supreme Court
4 pages
UNION OF INDIA Vs SHRI HARANANDA

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: MA-000712 / 2019
Diary number: 6756 / 2019
Advocates: Gaichangpou Gangmei Vs

18 October 2019
Supreme Court
14 pages
THE STATE OF JHARKHAND Vs M/S HSS INTEGRATED SDN

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: SLP(C) No.-013117 / 2019
Diary number: 17854 / 2019
Advocates: DEVASHISH BHARUKA Vs

18 October 2019
Supreme Court
21 pages
KANTABAI VASANT AHIR Vs SLUM REHABILITATION AUTHORITY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007784-007787 / 2019
Diary number: 21628 / 2017
Advocates: ANIRUDDHA DESHMUKH Vs