Showing 5521 - 5535 of 41947 judgements
04 September 2015
Supreme Court
4 pages
RAVINDRA KUMAR SRIVASTAVA Vs STATE OF M.P

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-005853-005854 / 2008
Diary number: 20951 / 2006
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

04 September 2015
Supreme Court
29 pages
SMITA SUBHASH SAWANT Vs JAGDEESHWARI JAGDISH AMIN .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006848-006848 / 2015
Diary number: 5663 / 2015
Advocates: ABHA R. SHARMA Vs

04 September 2015
Supreme Court
38 pages
L.S.SHIVAKUMAR Vs L.B.SANNAIAH .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: SLP(C) No.-001290-001290 / 2000
Diary number: 17938 / 1999
Advocates: P. R. RAMASESH Vs

04 September 2015
Supreme Court
7 pages
HUAWEI TECHNOLOGIES CO. LTD. Vs STERLITE TECHNOLOGIES LTD.

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000027-000027 / 2015
Diary number: 6459 / 2015
Advocates: DEVASHISH BHARUKA Vs

04 September 2015
Supreme Court
20 pages
LT. GOVERNOR OF DELHI Vs MATWAL CHAND (D) THR. LRS.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-003971-003971 / 2006
Diary number: 521 / 2005
Advocates: RACHANA SRIVASTAVA Vs SIDDHARTHA CHOWDHURY

04 September 2015
Supreme Court
12 pages
NIZAM Vs STATE OF RAJASTHAN

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-000413-000413 / 2007
Diary number: 1495 / 2006
Advocates: SHEKHAR PRIT JHA Vs MILIND KUMAR

04 September 2015
Supreme Court
10 pages
SANDU (D) BY LRS Vs GULAB (D) BY LRS. .

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-003470-003470 / 2006
Diary number: 24791 / 2005
Advocates: SHIVAJI M. JADHAV Vs

04 September 2015
Supreme Court
38 pages
STATE OF WEST BENGAL AND ORS. Vs R.K.B.K. LTD.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-002825-002825 / 2015
Diary number: 35589 / 2014
Advocates: ANIP SACHTHEY Vs

03 September 2015
Supreme Court
12 pages
LLOYD ELECTRIC AND ENGINEERING LTD Vs STATE OF HIMACHAL PRADESH

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: C.A. No.-006838-006838 / 2015
Diary number: 26020 / 2013
Advocates: M. P. DEVANATH Vs

03 September 2015
Supreme Court
1 pages
MEDICAL COUNCIL OF INDIA Vs SRI AUROBINDO INSTITUTE OF MEDICAL SCIENCES

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: C.A. No.-006911-006911 / 2015
Diary number: 30025 / 2014
Advocates: GAURAV SHARMA Vs

03 September 2015
Supreme Court
2 pages
MUSKAN SAMAJIK EVAM SHIKSHA PRASAR EVAM PRACHAR SAMITI Vs U.O.I

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: W.P.(C) No.-000861-000861 / 2014
Diary number: 31764 / 2014
Advocates: AMIT KUMAR Vs

03 September 2015
Supreme Court
1 pages
MEDICAL COUNCIL OF INDIA Vs SUBHARTI MEDICAL COLLEGE MEERUT.

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: C.A. No.-006912-006912 / 2015
Diary number: 26871 / 2014
Advocates: GAURAV SHARMA Vs

03 September 2015
Supreme Court
1 pages
MEDICAL COUNCIL OF INDIA Vs RUXMANIBEN DEEPCHAND GARDI MEDICAL COLLEGE

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: C.A. No.-006913-006913 / 2015
Diary number: 29706 / 2014
Advocates: GAURAV SHARMA Vs

02 September 2015
Supreme Court
12 pages
KSH.LAKSHAHEB SINGH Vs STATE OF MANIPUR

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-006783-006783 / 2015
Diary number: 34572 / 2013
Advocates: RAJ KUMAR MEHTA Vs

02 September 2015
Supreme Court
35 pages
K. NANJAPPA (D) BY LRS. Vs R.A. HAMEED @ AMEERSAB (D)BY LRS.

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-008224-008224 / 2003
Diary number: 19266 / 2003
Advocates: PRABHA SWAMI Vs S. N. BHAT