Showing 5506 - 5520 of 41947 judgements
14 September 2015
Supreme Court
36 pages
M/S PERIYAR AND PAREEKANNI RUBBERS LTD. Vs THE STATE OF KERALA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-007034-007037 / 2015
Diary number: 26012 / 2010
Advocates: M. P. VINOD Vs

14 September 2015
Supreme Court
21 pages
P.SATYANARAYANA MURTHY Vs DIST.INSP.OF POLICE

Bench: H.L. DATTU,V. GOPALA GOWDA,AMITAVA ROY
Case number: Crl.A. No.-000031-000031 / 2009
Diary number: 20278 / 2008
Advocates: ANU GUPTA Vs D. BHARATHI REDDY

11 September 2015
Supreme Court
0 pages
PRAKASH MOTIRAM CHAVAN Vs HARICHAND & ORS.

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-007059-007059 / 2015
Diary number: 30886 / 2014
Advocates: SUDHANSHU S. CHOUDHARI Vs

11 September 2015
Supreme Court
11 pages
STATE OF ORISSA Vs M/S SAMANTARY CONSTN.PVT.LTD.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-002991-002991 / 2007
Diary number: 3837 / 2007
Advocates: SIBO SANKAR MISHRA Vs PARMANAND GAUR

11 September 2015
Supreme Court
4 pages
INDORE DEVELOPMENT AUTHORITY Vs ATUL TIWARI

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-007041-007041 / 2015
Diary number: 14167 / 2013
Advocates: PRAVEEN CHATURVEDI Vs

10 September 2015
Supreme Court
30 pages
AG Vs SHIV KUMAR YADAV

Bench: JAGDISH SINGH KHEHAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001187-001188 / 2015
Diary number: 7378 / 2015
Advocates: SATYA MITRA Vs

09 September 2015
Supreme Court
6 pages
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COAL Vs SH. UJJAL KUMAR UPADHAYA .

Bench: RANJAN GOGOI
Case number: CONMT.PET.(Crl.) No.-000002-000002 / 2015
Diary number: 6078 / 2015
Advocates: D. S. MAHRA Vs

08 September 2015
Supreme Court
13 pages
VICE CHANCELLOR LUKNOW UNIVERSITY Vs AKHILESH KUMAR KHARE &ANR

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-005731-005731 / 2011
Diary number: 1106 / 2010
Advocates: C. D. SINGH Vs T. MAHIPAL

08 September 2015
Supreme Court
13 pages
J. THANSIAMA Vs STATE OF MIZORAM & ORS.

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-003536-003536 / 2008
Diary number: 27048 / 2005
Advocates: K. V. BHARATHI UPADHYAYA Vs R. SATHISH

07 September 2015
Supreme Court
19 pages
STATE OF HARYANA Vs DEVANDER SAGAR .

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000318-000318 / 2011
Diary number: 13522 / 2008
Advocates: KAILASH CHAND Vs KUMUD LATA DAS

07 September 2015
Supreme Court
15 pages
TATA ENG & LOCOMOTIVE CO.LTD Vs DIRECTOR(RESEARCH)O/B DEEPAK KHANNA &ORS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002069-002069 / 2006
Diary number: 9502 / 2006
Advocates: RAJAN NARAIN Vs P. PARMESWARAN

07 September 2015
Supreme Court
2 pages
RAIL TRAVELLERS SERVICE AGENTS ASSOCIATION DELHI THROUGH ITS SECRETARY Vs UNION OF INDIA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000691-000691 / 2014
Diary number: 22160 / 2014
Advocates: ASHOK KUMAR SINGH Vs

07 September 2015
Supreme Court
2 pages
ARSHAD @ SYED AHMED ARSHAD Vs STATE OF PUNJAB

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001164-001164 / 2015
Diary number: 21681 / 2015
Advocates: FUZAIL AHMAD AYYUBI Vs

07 September 2015
Supreme Court
2 pages
SALMA AND ANR Vs STATE OF U.P. AND OTHERS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Writ Petition (crl.) 16 of 2013

04 September 2015
Supreme Court
5 pages
COMMR.OF CUSTOMS,MUMBAI-I Vs M/S SEIKO BRUSHWARE INDIA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000216-000216 / 2007
Diary number: 12639 / 2006
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR