Showing 5491 - 5505 of 41947 judgements
18 September 2015
Supreme Court
13 pages
MITHUSINH PANNASINH CHAUHAN Vs GUJARAT STATE ROAD TRANSPORT CORP.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007201-007202 / 2015
Diary number: 31544 / 2013
Advocates: NIKHIL GOEL Vs

18 September 2015
Supreme Court
13 pages
STATE OF U.P. Vs M/S. AGRA OIL & GENERAL INDUSTRIES

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000123-000123 / 2001
Diary number: 18130 / 1999

17 September 2015
Supreme Court
18 pages
COMMITTEE FOR C.R.OF C.A.P. Vs STATE OF ARUNACHAL PRADESH .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000510-000510 / 2007
Diary number: 25934 / 2007
Advocates: SANJAY KUMAR VISEN Vs

17 September 2015
Supreme Court
11 pages
KIRAN CHANDER ASRI Vs STATE OF HARYANA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001230-001230 / 2015
Diary number: 22073 / 2015
Advocates: JAGJIT SINGH CHHABRA Vs

17 September 2015
Supreme Court
16 pages
POONAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs MEDICAL COUNCIL OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: SLP(C) No.-014838-014838 / 2015
Diary number: 15611 / 2015
Advocates: RAKESH K. SHARMA Vs

16 September 2015
Supreme Court
0 pages
MASTER SATYAM GANDHI Vs UNION TERRITORY, CHANDIGARH .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-007136-007136 / 2015
Diary number: 26198 / 2015
Advocates: MALINI PODUVAL Vs

16 September 2015
Supreme Court
0 pages
SONI KUMARI Vs DEEPAK KUMAR

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-007164-007164 / 2015
Diary number: 29220 / 2015
Advocates: NIRMAL CHOPRA Vs

16 September 2015
Supreme Court
20 pages
BHARAT SANCHAR NIGAM LTD. Vs PAWAN KUMAR GUPTA

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-001085-001085 / 2008
Diary number: 30388 / 2007
Advocates: PAVAN KUMAR Vs

16 September 2015
Supreme Court
45 pages
A.P.POWER COORDINATION COMMIT. Vs M/S LANCO KONDAPALLI POWER LTD.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-006036-006036 / 2012
Diary number: 25676 / 2012
Advocates: A. SUBBA RAO Vs SAKYA SINGHA CHAUDHURI

16 September 2015
Supreme Court
15 pages
STATE (GOVERNMENT OF NCT OF DELHI) Vs NITIN GUNWANT SHAH

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000951-000951 / 2007
Diary number: 18240 / 2007
Advocates: NIKHIL NAYYAR Vs PRASHANT KUMAR

16 September 2015
Supreme Court
12 pages
JITENDRA VORA Vs BHAVANA Y.SHAH & ORS.

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001001-001001 / 2010
Diary number: 18792 / 2009
Advocates: JATIN ZAVERI Vs D. MAHESH BABU

15 September 2015
Supreme Court
5 pages
C.SEMBIAM SIVAKUMAR Vs V.SIVACHITRA DEVI

Bench: KURIAN JOSEPH,AMITAVA ROY
Case number: C.A. No.-007223-007224 / 2015
Diary number: 32412 / 2012

15 September 2015
Supreme Court
31 pages
EDARA HARIBABU Vs TULLURI VENKATA NARASIMHAM

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007115-007115 / 2015
Diary number: 41800 / 2014
Advocates: Y. RAJA GOPALA RAO Vs

14 September 2015
Supreme Court
2 pages
U.P STATE ELECTRICITY BOARD Vs HYDRO ELECTRICITY EMPLOYEES UNION

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-007174-007174 / 2015
Diary number: 20769 / 2013
Advocates: PRADEEP MISRA Vs

14 September 2015
Supreme Court
25 pages
BHANUBEN Vs STATE OF GUJARAT

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-001209-001209 / 2015
Diary number: 14377 / 2015
Advocates: NIKHIL GOEL Vs