Showing 5476 - 5490 of 41947 judgements
22 September 2015
Supreme Court
17 pages
SUSHIL ANSAL Vs STATE THR.CBI

Bench: ANIL R. DAVE,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000597-000597 / 2010
Diary number: 1069 / 2009
Advocates: SANJAY JAIN Vs JAYANT KUMAR MEHTA

21 September 2015
Supreme Court
2 pages
VISHAL MAHAJAN Vs STATE OF PUNJAB .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001239-001239 / 2015
Diary number: 15565 / 2015
Advocates: RANJAN MUKHERJEE Vs

21 September 2015
Supreme Court
2 pages
DR. SHIVRAJ S/O NAMDEO GAIKWAD (LALIKAR) Vs STATE OF MAHARASHTRA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001257-001257 / 2015
Diary number: 27249 / 2015
Advocates: SUDHANSHU S. CHOUDHARI Vs

21 September 2015
Supreme Court
2 pages
RAJAT KANODIA Vs R.D.CHAUDHARY

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: CONMT.PET.(C) No.-000169-000169 / 2012
Diary number: 15373 / 2012
Advocates: VENKITA SUBRAMONIAM T.R Vs

21 September 2015
Supreme Court
1 pages
SNEHASISH MUKHERJEE Vs UNION OF INDIA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000664-000664 / 2015
Diary number: 29597 / 2015
Advocates: PARIJAT SINHA Vs

21 September 2015
Supreme Court
30 pages
SRI.S.N.WADITAR(DEAD) THROUGH LR Vs COMMNR. OF WEALTH TAX,KARNATAKA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006873-006881 / 2005
Diary number: 19952 / 2005
Advocates: VIKAS MEHTA Vs B. V. BALARAM DAS

21 September 2015
Supreme Court
6 pages
JASBIR SINGH Vs TARA SINGH

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: Crl.A. No.-001241-001241 / 2015
Diary number: 34978 / 2013
Advocates: GAGAN GUPTA Vs

21 September 2015
Supreme Court
8 pages
M/S TBEA SHENYANG TRANSFORMERS GR.CO.LTD Vs M/S ALSTOM PROJECTS INDIA LTD.

Bench: ANIL R. DAVE
Case number: ARBIT.CASE(C) No.-000008-000008 / 2014
Diary number: 30542 / 2013
Advocates: ROHIT K. SINGH Vs

18 September 2015
Supreme Court
12 pages
KOSHA INVESTMENTS LTD. Vs SECURITIES & EXCHANGE BD OF INDIA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003219-003219 / 2006
Diary number: 22897 / 2005
Advocates: MANJULA GUPTA Vs VIKAS MEHTA

18 September 2015
Supreme Court
40 pages
BENGAL AMBUJA HOUSING DEVELOPMENT LIMITED Vs PRAMILA SANFUI (DEAD) .

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-007209-007210 / 2015
Diary number: 42366 / 2014
Advocates: SACHIN PATIL Vs

18 September 2015
Supreme Court
19 pages
RAM NIRANJAN KAJARIA Vs SHEO PRAKASH KAJARIA .

Bench: ANIL R. DAVE,KURIAN JOSEPH,AMITAVA ROY
Case number: C.A. No.-007213-007214 / 2015
Diary number: 33588 / 2010
Advocates: PRAVEEN AGRAWAL Vs ABHIJIT SENGUPTA

18 September 2015
Supreme Court
2 pages
INDIAN BANK Vs BASHEER M. PICHA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008223-008223 / 2015
Diary number: 15565 / 2013
Advocates: HIMANSHU MUNSHI Vs

18 September 2015
Supreme Court
2 pages
SHUMANA SEN Vs S K SRIVASTAVA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-001010-001010 / 2014
Diary number: 34005 / 2014
Advocates: SATYA MITRA Vs

18 September 2015
Supreme Court
9 pages
STATE OF M.P. Vs MUNNA @ SHAMBHOO NATH

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000658-000658 / 2011
Diary number: 16831 / 2009
Advocates: MISHRA SAURABH Vs MRIDULA RAY BHARADWAJ

18 September 2015
Supreme Court
13 pages
STATE OF KARNATAKA Vs CHAND BASHA

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001547-001547 / 2011
Diary number: 32542 / 2007
Advocates: ANITHA SHENOY Vs SHIPRA GHOSE