Showing 5461 - 5475 of 41947 judgements
28 September 2015
Supreme Court
9 pages
CHINTAMAN NAMDEV PATIL (DEAD) Vs SUKHDEV NAMDEV PATIL

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007991-007991 / 2015
Diary number: 16299 / 2014
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

28 September 2015
Supreme Court
7 pages
DELHI DIOCESAN TRUST ASSOCIATION Vs ASHWANI KUMAR

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008008-008008 / 2015
Diary number: 23761 / 2014
Advocates: RAMESHWAR PRASAD GOYAL Vs

28 September 2015
Supreme Court
10 pages
SAMAR PAL SINGH Vs CHITRANJAN SINGH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-007988-007988 / 2015
Diary number: 7252 / 2012
Advocates: DINESH KUMAR GARG Vs NIKHIL JAIN

28 September 2015
Supreme Court
3 pages
U.O.I Vs M.P TRADING & INVESTMENT RAC. CORP. LTD

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-008077-008079 / 2015
Diary number: 35147 / 2013
Advocates: SHREEKANT N. TERDAL Vs

28 September 2015
Supreme Court
2 pages
MUKHTAR KHAN Vs STATE OF CHATTISGARH

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: Crl.A. No.-001280-001280 / 2015
Diary number: 40890 / 2013
Advocates: MUSHTAQ AHMAD Vs

28 September 2015
Supreme Court
3 pages
HARYANA WAKF BOARD Vs RAJENDER KUMAR

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008018-008018 / 2015
Diary number: 19650 / 2015
Advocates: EQUITY LEX ASSOCIATES Vs

24 September 2015
Supreme Court
2 pages
RAM HARI MHATRE Vs MAHADEO BALU MHATRE & ORS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-007984-007984 / 2015
Diary number: 12451 / 2014
Advocates: MANISHA T. KARIA Vs

24 September 2015
Supreme Court
3 pages
GURMINDER SINGH Vs AMARJIT KAUR

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008058-008058 / 2015
Diary number: 9165 / 2015
Advocates: ARVIND KUMAR Vs

23 September 2015
Supreme Court
18 pages
JAI MAHAL HOTELS PVT. LTD. Vs RAJKUMAR DEVRAJ .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-007914-007914 / 2015
Diary number: 1439 / 2013
Advocates: P. PARMESWARAN Vs MEERA MATHUR

23 September 2015
Supreme Court
8 pages
SHARADAMMA Vs MOHAMMED PYREJAN(D) TR.LRS.

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-007889-007889 / 2015
Diary number: 37317 / 2013
Advocates: S. N. BHAT Vs

23 September 2015
Supreme Court
4 pages
STATE OF RAJASTHAN Vs PRAKASH @ GAJENDRA

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: Crl.A. No.-001246-001246 / 2015
Diary number: 1146 / 2014
Advocates: MILIND KUMAR Vs

23 September 2015
Supreme Court
62 pages
COMMNR. OF CUSTOMS, BANGALORE Vs M/S. G.M. EXPORTS .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003889-003889 / 2006
Diary number: 15682 / 2006
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

22 September 2015
Supreme Court
0 pages
M. YASHWANTH SHENOY Vs MUNIYAPPA (DEAD) BY LRS. .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-007872-007872 / 2015
Diary number: 35731 / 2007
Advocates: A. SUMATHI Vs SUSHIL KUMAR JAIN

22 September 2015
Supreme Court
24 pages
INTERNL.ADV.RES.CEN.FOR P.M.& N.M. Vs NIMRA CERGLASS (P) LTD.

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-002128-002128 / 2011
Diary number: 9486 / 2009
Advocates: SENTHIL JAGADEESAN Vs MUSHTAQ AHMAD

22 September 2015
Supreme Court
24 pages
UNION OF INDIA Vs RELIANCE INDUSTRIES LIMITED .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-011396-011396 / 2015
Diary number: 988 / 2015
Advocates: FOX MANDAL & CO. Vs