Showing 5446 - 5460 of 41947 judgements
30 September 2015
Supreme Court
8 pages
SARASWATI MEDICAL COLLEGE Vs UNION OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: SLP(C) No.-026278-026278 / 2015
Diary number: 30435 / 2015
Advocates: T. MAHIPAL Vs

30 September 2015
Supreme Court
9 pages
S. NIHAAL AHAMED Vs THE DEAN VELAMMALMEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-008067-008068 / 2015
Diary number: 42779 / 2014
Advocates: V. RAMASUBRAMANIAN Vs

30 September 2015
Supreme Court
9 pages
KANACHUR ISLAMIC EDUCATION TRUST (R) Vs UNION OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: SLP(C) No.-025650-025650 / 2015
Diary number: 29593 / 2015
Advocates: RANJAN KUMAR PANDEY Vs

30 September 2015
Supreme Court
3 pages
RAM KUMAR Vs ABHINANDAN KUMAR TADAIYA (D) TH:LRS.&ORS

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-008084-008084 / 2015
Diary number: 3137 / 2012
Advocates: PRASHANT CHAUDHARY Vs AP & J CHAMBERS

30 September 2015
Supreme Court
19 pages
JELES EDUCATION SOCIETY Vs R.T. BHITALE

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-004606-004606 / 2006
Diary number: 1931 / 2006
Advocates: NARESH KUMAR Vs BRAJ KISHORE MISHRA

30 September 2015
Supreme Court
26 pages
COMMITTEE-GFIL Vs LIBRA BUILDTECH P.LTD..

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-023886-023887 / 2012
Diary number: 25994 / 2012
Advocates: C. L. SAHU Vs AP & J CHAMBERS

29 September 2015
Supreme Court
10 pages
STATE OF U.P. Vs RAGHUNANDAN @ BADE MALI .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001189-001189 / 2008
Diary number: 20885 / 2007
Advocates: C. D. SINGH Vs EQUITY LEX ASSOCIATES

29 September 2015
Supreme Court
4 pages
BAGRI SYNTHETICS PRIVATE LTD. Vs HANUMAN PRASAD BAGRI

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002923-002923 / 2006
Diary number: 17860 / 2004
Advocates: ABHIJIT SENGUPTA Vs SARLA CHANDRA

29 September 2015
Supreme Court
27 pages
CITY MUNICIPAL COUNCIL BHALKI, KARNATAKA Vs GURAPPA(D) BY LRS

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-008044-008048 / 2015
Diary number: 22197 / 2005
Advocates: V. N. RAGHUPATHY Vs ANJANA CHANDRASHEKAR

29 September 2015
Supreme Court
17 pages
ESSAR TELEHOLDINGS LTD Vs CBI

Bench: H.L. DATTU,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001273-001273 / 2015
Diary number: 29481 / 2013
Advocates: E. C. AGRAWALA Vs

29 September 2015
Supreme Court
14 pages
ANIL KALRA Vs J.D.PANDEY .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-003763-003763 / 2007
Diary number: 15724 / 2007
Advocates: KAMINI JAISWAL Vs DINESH KUMAR GARG

29 September 2015
Supreme Court
17 pages
NEERU YADAV Vs STATE OF U.P.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001272-001272 / 2015
Diary number: 41639 / 2014
Advocates: MANJU JETLEY Vs

29 September 2015
Supreme Court
32 pages
STATE OF MAHARASHTRA Vs RAMLAL DEVAPPA RATHOD .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001957-001957 / 2008
Diary number: 22509 / 2007
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs ANJANI KUMAR JHA

29 September 2015
Supreme Court
17 pages
NARENDER SINGH Vs STATE OF M.P.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-002110-002110 / 2009
Diary number: 34172 / 2006
Advocates: ABHA R. SHARMA Vs

28 September 2015
Supreme Court
21 pages
K.P. SINGH Vs STATE (N.C.T) OF DELHI

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-001264-001264 / 2015
Diary number: 40607 / 2014
Advocates: RADHA SHYAM JENA Vs