Showing 5431 - 5445 of 41947 judgements
06 October 2015
Supreme Court
49 pages
PURNIMA MANTHENA Vs DR. RENUKA DATLA .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-008275-008275 / 2015
Diary number: 13119 / 2015
Advocates: TATINI BASU Vs

06 October 2015
Supreme Court
21 pages
M/S. LARSEN & TOUBRO LTD. ECC CONST.GRP. Vs C.C.E, HYDERABAD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006930-006931 / 2005
Diary number: 20802 / 2005
Advocates: RADHA SHYAM JENA Vs B. KRISHNA PRASAD

06 October 2015
Supreme Court
16 pages
VIJAY KUMAR AGARWAL Vs UNION OF INDIA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-006393-006393 / 2012
Diary number: 39250 / 2011
Advocates: Vs ASHA GOPALAN NAIR

06 October 2015
Supreme Court
9 pages
MAHENDRA SINGH Vs STATE OF RAJASTHAN

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001336-001336 / 2007
Diary number: 19087 / 2007
Advocates: PRATIBHA JAIN Vs PRAGATI NEEKHRA

06 October 2015
Supreme Court
2 pages
MAHABOOSA BEGUM Vs TAMIL NADU WAKF BOARD

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008298-008298 / 2015
Diary number: 22643 / 2014
Advocates: P. VINAY KUMAR Vs

05 October 2015
Supreme Court
2 pages
KHUSHBIR SINGH Vs GURDEEP SINGH

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008315-008315 / 2015
Diary number: 39325 / 2014
Advocates: VIVEK GUPTA Vs

05 October 2015
Supreme Court
12 pages
NEON LABORATORIES LTD. Vs MEDICAL TECHNOLOGIES LTD. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-001018-001018 / 2006
Diary number: 1592 / 2006
Advocates: UDAY B. DUBE Vs S. K. VERMA

01 October 2015
Supreme Court
15 pages
PUKHREM SHARATCHANDRA SINGH Vs MAIREMBAM PRITHVIRAJ @ PRITHIBIRAJ SINGH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008063-008063 / 2015
Diary number: 16023 / 2015
Advocates: S. GOWTHAMAN Vs

01 October 2015
Supreme Court
11 pages
SUDHIR Vs THE STATE OF MAHARASHTRA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001286-001287 / 2015
Diary number: 6137 / 2015
Advocates: VENKITA SUBRAMONIAM T.R Vs

01 October 2015
Supreme Court
18 pages
STATE BANK OF HYDERABAD Vs RABO BANK

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-008194-008194 / 2015
Diary number: 39023 / 2014
Advocates: A. V. RANGAM Vs

01 October 2015
Supreme Court
1 pages
SHRI RAM BAHADUR PANDEY Vs SHRI RAM DHANI PRASAD, SECRETARY, BHOTIA JAN JATI SEWA SAMITI

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: CONMT.PET.(C) No.-000537-000537 / 2015
Diary number: 24738 / 2015
Advocates: RANA RANJIT SINGH Vs

30 September 2015
Supreme Court
0 pages
RAJENDRA SINGH CHOULDHARY Vs UNION OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: W.P.(C) No.-000027-000027 / 2000
Diary number: 18312 / 1999

30 September 2015
Supreme Court
9 pages
GURMIT SINGH Vs STATE OF PUNJAB

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-001178-001178 / 2008
Diary number: 7667 / 2007
Advocates: NIRAJ GUPTA Vs KULDIP SINGH

30 September 2015
Supreme Court
8 pages
RAJINDER KUMAR Vs STATE OF HARYANA

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-008064-008064 / 2015
Diary number: 5074 / 2014
Advocates: SATYENDRA KUMAR Vs

30 September 2015
Supreme Court
31 pages
STATE THR. INT. OFF., NARCOTICS CON.BUR. Vs MUSHTAQ AHMAD ETC.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001294-001295 / 2015
Diary number: 30847 / 2012
Advocates: B. KRISHNA PRASAD Vs