Showing 5416 - 5430 of 41947 judgements
07 October 2015
Supreme Court
11 pages
D.THAMODARAN Vs KANDASAMY

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000341-000341 / 2012
Diary number: 15721 / 2011
Advocates: SENTHIL JAGADEESAN Vs SHIV PRAKASH PANDEY

07 October 2015
Supreme Court
7 pages
DAYA SAH Vs CHANDRA DATT PANDE .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-004747-004749 / 2009
Diary number: 11213 / 2008
Advocates: RACHANA JOSHI ISSAR Vs M. A. CHINNASAMY

07 October 2015
Supreme Court
13 pages
RAJNIKANT OJHA Vs STATE OF BIHAR .

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-007147-007147 / 2008
Diary number: 8122 / 2006
Advocates: Mohit Kumar Shah Vs GOPAL SINGH

07 October 2015
Supreme Court
11 pages
COMMISSIONER OF CUSTOMS Vs M/S. NATIONAL LAMINATION INDUS

Bench: A.K. SIKRI
Case number: C.A. No.-003748-003751 / 2007
Diary number: 9895 / 2007
Advocates: B. KRISHNA PRASAD Vs K. L. JANJANI

07 October 2015
Supreme Court
19 pages
STATE OF HARYANA Vs NORTHERN INDIAN GLASS INDUSTRIES LTD.

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-008378-008378 / 2015
Diary number: 23333 / 2008
Advocates: KAMAL MOHAN GUPTA Vs (MRS. ) VIPIN GUPTA

07 October 2015
Supreme Court
13 pages
STATE OF KARNATAKA Vs F.NATARAJ

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001439-001439 / 2011
Diary number: 21250 / 2010
Advocates: ANITHA SHENOY Vs

07 October 2015
Supreme Court
21 pages
SOUTH DELHI MUNICIPAL CORP Vs RAVINDER KUMAR

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: C.A. No.-008314-008314 / 2015
Diary number: 18832 / 2013
Advocates: P. PARMESWARAN Vs

07 October 2015
Supreme Court
11 pages
C.C.E. MUMBAI - IV Vs M/S. FITRITE PACKERS, MUMBAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002733-002733 / 2007
Diary number: 28605 / 2006
Advocates: B. KRISHNA PRASAD Vs ANIL KUMAR BAKSHI

07 October 2015
Supreme Court
32 pages
M/S STAR INDUSTRIES Vs COMMISSIONER OF CUSTOMS(IMPORTS) RAIGAD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006088-006088 / 2013
Diary number: 19182 / 2013
Advocates: M. P. DEVANATH Vs

07 October 2015
Supreme Court
36 pages
COMMISSIONER OF CUSTOMS AND C.E.NAGPUR Vs M/S. ISPAT INDUSTRIES LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000637-000637 / 2007
Diary number: 30590 / 2006
Advocates: B. KRISHNA PRASAD Vs PRAVEENA GAUTAM

06 October 2015
Supreme Court
9 pages
RAMESH CHAND DEAD THROUGH LRS. Vs ASRUDDIN(DEAD) THR LRS.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008427-008427 / 2014
Diary number: 12756 / 2014
Advocates: JAY KISHOR SINGH Vs

06 October 2015
Supreme Court
31 pages
STATE THR. INT. OFF., NARCOTICS CON.BUR. Vs MUSHTAQ AHMAD ETC.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001294-001295 / 2015
Diary number: 30847 / 2012
Advocates: B. KRISHNA PRASAD Vs

06 October 2015
Supreme Court
14 pages
JAGDISH LAL GAMBHIR Vs PUNJAB NATIONAL BANK .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-006975-006975 / 2009
Diary number: 28765 / 2006
Advocates: K. K. MOHAN Vs MITTER & MITTER CO.

06 October 2015
Supreme Court
18 pages
SATYA PAL SINGH Vs STATE OF M.P.

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-001315-001315 / 2015
Diary number: 25037 / 2014
Advocates: PASHUPATHI NATH RAZDAN Vs

06 October 2015
Supreme Court
11 pages
DINESH LAL Vs STATE OF UTTARAKHAND

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-001314-001314 / 2015
Diary number: 29901 / 2013
Advocates: AJIT SINGH PUNDIR Vs