Showing 5401 - 5415 of 41947 judgements
12 October 2015
Supreme Court
18 pages
ASGER IBRAHIM AMIN Vs LIFE INSURANCE CORP. OF INDIA

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-010251-010251 / 2014
Diary number: 16856 / 2013
Advocates: NIKHIL GOEL Vs

12 October 2015
Supreme Court
0 pages
HARYANA STATE IND. DEV. CORPORATION Vs PRAN SUKH & ORS.

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: Curative Petition (Civil) 3040 of 2014

09 October 2015
Supreme Court
8 pages
MAQSOOD Vs STATE OF U.P.

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000207-000207 / 2011
Diary number: 21606 / 2010
Advocates: AFTAB ALI KHAN Vs ABHISTH KUMAR

09 October 2015
Supreme Court
20 pages
OM PRAKASH SHARMA @ O.P.JOSHI Vs RAJENDRA PRASAD SHEWDA .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-008609-008610 / 2009
Diary number: 34217 / 2009
Advocates: PRANAB KUMAR MULLICK Vs ABHIJIT SENGUPTA

09 October 2015
Supreme Court
12 pages
VASANT BALU PATIL Vs MOHAN HARACHAND SHAH .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-000821-000825 / 2009
Diary number: 29354 / 2008
Advocates: ABHA R. SHARMA Vs JAY SAVLA

09 October 2015
Supreme Court
24 pages
M/S. SPENTEX INDUSTRIES LTD. Vs COMMISSIONER OF C.EXCISE .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001978-001978 / 2007
Diary number: 16862 / 2006
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

09 October 2015
Supreme Court
82 pages
GOVT.OF A.P.TR.PRINL.SEC. Vs PRATAP KARAN & ORS.

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-002963-002963 / 2013
Diary number: 8870 / 2012
Advocates: T. V. RATNAM Vs RUPESH KUMAR

09 October 2015
Supreme Court
11 pages
DULU DEVI Vs STATE OF ASSAM

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-008429-008429 / 2015
Diary number: 20068 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs CORPORATE LAW GROUP

09 October 2015
Supreme Court
10 pages
RAZIA AMIRALI SHROFF Vs M/S NISHUVI CORPORATION .

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-005514-005514 / 2012
Diary number: 20365 / 2012
Advocates: PAREKH & CO. Vs SHIVAJI M. JADHAV

08 October 2015
Supreme Court
19 pages
STATE OF JAMMU AND KASHMIR Vs R.K. ZALPURI

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008390-008391 / 2015
Diary number: 3845 / 2014
Advocates: SUNIL FERNANDES Vs

08 October 2015
Supreme Court
13 pages
YELLAPU UMA MAHESWARI Vs BUDDHA JAGADHEESWARARAO

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-008441-008441 / 2015
Diary number: 11167 / 2014
Advocates: GUNTUR PRABHAKAR Vs

08 October 2015
Supreme Court
18 pages
NARAYAN LAXMAN PATIL Vs M/S GALA CONSTRUCTION CO.P.LTD..

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-008399-008399 / 2015
Diary number: 26302 / 2010
Advocates: ABHA R. SHARMA Vs E. C. AGRAWALA

08 October 2015
Supreme Court
15 pages
RAM BAHAL Vs DEPUTY DIRECTOR, CONSOLIDATION .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-003594-003594 / 2011
Diary number: 3181 / 2006
Advocates: P. NARASIMHAN Vs SHEKHAR KUMAR

08 October 2015
Supreme Court
15 pages
AVENUE SUPERMARTS PVT. LTD. Vs NISCHINT BHALLA .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-008397-008397 / 2015
Diary number: 9867 / 2012
Advocates: E. C. AGRAWALA Vs VIKAS MEHTA

08 October 2015
Supreme Court
16 pages
RAJASTHAN STATE ROAD TPT CORPN. Vs ALEXIX SONIER

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-002967-002967 / 2012
Diary number: 12867 / 2011
Advocates: S. K. BHATTACHARYA Vs RAJIV SHANKAR DVIVEDI