Showing 5386 - 5400 of 41947 judgements
15 October 2015
Supreme Court
25 pages
SUMER BUILDERS PVT. LTD. Vs NARENDRA GORANI

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-004267-004267 / 2015
Diary number: 9309 / 2015
Advocates: K J JOHN AND CO Vs

15 October 2015
Supreme Court
27 pages
RATNESH KUMAR CHOUDHARY Vs INDIRA GANDHI INST. OF M.S. PATNA .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008662-008662 / 2015
Diary number: 6176 / 2012
Advocates: ANIRUDDHA P. MAYEE Vs CHANDRA PRAKASH

15 October 2015
Supreme Court
3 pages
UNION OF INDIA Vs P.NAGESWARA RAO

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-002666-002666 / 2009
Diary number: 21656 / 2007
Advocates: SHREEKANT N. TERDAL Vs RAKHI RAY

15 October 2015
Supreme Court
4 pages
CHIEF ENGINEER (NAVAL WORKS) Vs A.P. ASHA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005353-005353 / 2009
Diary number: 1415 / 2006
Advocates: ANIL KATIYAR Vs

15 October 2015
Supreme Court
2 pages
K.MALLESH Vs K.NARENDER .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006841-006842 / 2008
Diary number: 6630 / 2008
Advocates: ANITHA SHENOY Vs PRABHA SWAMI

15 October 2015
Supreme Court
2 pages
MKT. COMMTT. HODAL Vs SUKHDEVI .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-006000-006000 / 2009
Diary number: 31408 / 2006
Advocates: MONIKA GUSAIN Vs PRASHANT CHAUDHARY

15 October 2015
Supreme Court
2 pages
MUNNI BAI Vs BHANWARLAL

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001691-001691 / 2009
Diary number: 7253 / 2009
Advocates: AJAY CHOUDHARY Vs MILIND KUMAR

15 October 2015
Supreme Court
2 pages
MEDICAL COUNCIL OF INDIA Vs RFDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008681-008681 / 2015
Diary number: 34389 / 2015
Advocates: GAURAV SHARMA Vs

15 October 2015
Supreme Court
3 pages
RATHEESH Vs STATE OF KERALA & ANR.

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: Special Leave Petition (crl.) 1759 of 2015

14 October 2015
Supreme Court
8 pages
N.SUNKANNA Vs STATE OF A.P.

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: Crl.A. No.-001355-001355 / 2015
Diary number: 7738 / 2011
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

14 October 2015
Supreme Court
14 pages
FARUK ILAHI TAMBOLI Vs B.S.SHANKARRAO KOKATE(D) BY LRS..

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-008648-008648 / 2015
Diary number: 24235 / 2010
Advocates: PUNAM KUMARI Vs

14 October 2015
Supreme Court
22 pages
SUNIL KUMAR & ETC. ETC. Vs BIHAR PUBLIC SERVICE COMMISSION .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-008606-008610 / 2015
Diary number: 6944 / 2014
Advocates: O. P. BHADANI Vs

13 October 2015
Supreme Court
14 pages
AJITHKUMAR P Vs REMIN K R

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-008536-008536 / 2015
Diary number: 33569 / 2014
Advocates: SANTOSH KRISHNAN Vs

13 October 2015
Supreme Court
76 pages
SANJIV RAJENDRA BHATT Vs UNION OF INDIA & ORS.

Bench: H.L. DATTU,ARUN MISHRA
Case number: Writ Petition (crl.) 135 of 2011

12 October 2015
Supreme Court
11 pages
WORKING FRIENDS COOP. HOUSE BUILD.SO.LTD Vs STATE OF PUNJAB .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-008468-008468 / 2015
Diary number: 26621 / 2012
Advocates: GAGAN GUPTA Vs RITESH KHATRI