Judgements

Showing 526 - 540 of 41947 judgements
25 October 2019
Supreme Court
6 pages
STATE OF M.P. . Vs MURTI SHRI CHATURBHUJNATH .

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000956-000956 / 2010
Diary number: 22123 / 2009
Advocates: C. D. SINGH Vs RANDHIR SINGH JAIN

24 October 2019
Supreme Court
4 pages
JAGJIWAN COOP. HOUSE BLDG. SOC. LTD&ANR Vs LT. GOVERNOR, N.C.T. OF DELHI .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003278-003278 / 2012
Diary number: 2919 / 2006
Advocates: SUDHIR KUMAR GUPTA Vs SAHARYA & CO.

24 October 2019
Supreme Court
33 pages
RAJENDER @ RAJESH @ RAJU Vs STATE (NCT OF DELHI)

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001889-001889 / 2010
Diary number: 7691 / 2010
Advocates: SUSHIL BALWADA Vs B. V. BALARAM DAS

24 October 2019
Supreme Court
68 pages
SHREE RAM URBAN INFRASTRUCTURE LTD. Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008265-008266 / 2019
Diary number: 13020 / 2016
Advocates: KARANJAWALA & CO. Vs

24 October 2019
Supreme Court
19 pages
GOVT. OF NCT DELHI Vs PRADEEP KUMAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-008259-008259 / 2019
Diary number: 14400 / 2019
Advocates: B. V. BALARAM DAS Vs

24 October 2019
Supreme Court
27 pages
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs M/S SUNBEAM HIGH TECH DEVELOPERS PRIVATE LTD

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007627-007627 / 2019
Diary number: 22346 / 2018
Advocates: J S WAD AND CO Vs

24 October 2019
Supreme Court
153 pages
UNION OF INDIA Vs ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-006328-006399 / 2015
Diary number: 23627 / 2015
Advocates: D. S. MAHRA Vs

24 October 2019
Supreme Court
14 pages
LT COL. PARAMJIT SINGH DHILLON Vs HARINDER SINGH GHUMAN

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008263-008263 / 2019
Diary number: 29950 / 2018
24 October 2019
Supreme Court
15 pages
SIRDAR K.B.RAMACHANDRA RAJ URS (DEAD) THROUGH LRS. Vs SARAH C URS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-006049-006049 / 2007
Diary number: 33290 / 2007
Advocates: PARIJAT SINHA Vs VIKAS MEHTA

24 October 2019
Supreme Court
14 pages
CHANDRA PRAKASH BUDAKOTI Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004452 / 2019
Diary number: 14169 / 2019
Advocates: SRISHTI AGNIHOTRI Vs

24 October 2019
Supreme Court
7 pages
TATA POWER DELHI DISTRIBUTION LTD. NDPL HOUSE Vs MANOJ MISHRA AND ORS. ETC. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009276-009290 / 2015
Diary number: 32714 / 2015
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

23 October 2019
Supreme Court
17 pages
BHARAT PETROLEUM CORP. LTD. Vs GO AIRLINES(INDIA) LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008227-008227 / 2019
Diary number: 3655 / 2012
Advocates: PARIJAT SINHA Vs KARANJAWALA & CO.

23 October 2019
Supreme Court
62 pages
INDORE DEVELOPMENT AUTHORITY AND ETC. Vs MANOHARLAL AND ORS. ETC.

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(C) No.-009036-009038 / 2016
Diary number: 8700 / 2016
Advocates: SANJAY KAPUR Vs VIKAS KUMAR

22 October 2019
Supreme Court
10 pages
THE STATE OF MADHYA PRADESH Vs UDHAM

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000690-000690 / 2014
Diary number: 10532 / 2013
Advocates: SWARUPAMA CHATURVEDI Vs S. RAMAMANI

22 October 2019
Supreme Court
39 pages
RAMESH PARSRAM MALANI AND ORS.. Vs THE STATE OF TELANGANA REPRESENTED BY THE DISTRICT COLLECTOR AND ORS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007477-007477 / 2019
Diary number: 16160 / 2016
Advocates: RAMESH KUMAR MISHRA Vs