Judgements

Showing 5371 - 5385 of 41947 judgements
16 October 2015
Supreme Court
24 pages
VEERENNDRA KUMAR DUBEY Vs CHIEF OF ARMY STAFF

Bench: T.S. THAKUR,V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-008914-008914 / 2015
Diary number: 32135 / 2013
Advocates: VARINDER KUMAR SHARMA Vs

16 October 2015
Supreme Court
34 pages
SHAILESH DHAIRYAWAN Vs MOHAN BALKRISHNA LULLA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008731-008731 / 2015
Diary number: 22080 / 2015
Advocates: BHARGAVA V. DESAI Vs

16 October 2015
Supreme Court
0 pages
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION Vs UNION OF INDIA

Bench: JAGDISH SINGH KHEHAR,J. CHELAMESWAR,MADAN B. LOKUR,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000013-000013 / 2015
Diary number: 439 / 2015
Advocates: SURYA KANT Vs

16 October 2015
Supreme Court
16 pages
PRATAP KISHORE PANDA Vs AGNI CHARAN DAS .

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-006305-006307 / 2009
Diary number: 32021 / 2008
Advocates: Vs SHALU SHARMA

16 October 2015
Supreme Court
18 pages
SANT RAM Vs DHAN KAUR .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-013915-013915 / 2008
Diary number: 4824 / 2008
Advocates: D. N. GOBURDHAN Vs UMA DATTA

16 October 2015
Supreme Court
13 pages
C. CHAKKARAVARTHY Vs TMT. M. SATYAVATHY, I.A.S., .

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: CONMT.PET.(C) No.-000339-000339 / 2013
Diary number: 11350 / 2013
Advocates: M. A. CHINNASAMY Vs

16 October 2015
Supreme Court
12 pages
BALU @ BAL SUBRAMANIAM Vs STATE (U.T. OF PONDICHERRY)

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-000502-000502 / 2007
Diary number: 28465 / 2005
Advocates: ABHA R. SHARMA Vs V. G. PRAGASAM

16 October 2015
Supreme Court
14 pages
KAMAL @ POORIKAMAL Vs STATE OF TAMIL NADU

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-000786-000786 / 2008
Diary number: 15060 / 2007
Advocates: P. V. YOGESWARAN Vs M. YOGESH KANNA

15 October 2015
Supreme Court
8 pages
SANGHI BROTHERS (INDORE) PVT LTD Vs MUKTINATH AIRLINES (P) LTD

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000037-000037 / 2014
Diary number: 32351 / 2014
Advocates: SUMIT ATTRI Vs

15 October 2015
Supreme Court
15 pages
M/S MANGALORE GANESH BEEDI WORKS Vs COMMISSIONER OF INCOME TAX, MYSORE

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-010547-010548 / 2011
Diary number: 12603 / 2011
Advocates: S. S. SHROFF Vs B. V. BALARAM DAS

15 October 2015
Supreme Court
17 pages
RAM SUNDER SEN Vs NARENDRA @ BODE SINGH PATEL

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001793-001794 / 2011
Diary number: 27240 / 2008
Advocates: GAGAN GUPTA Vs

15 October 2015
Supreme Court
17 pages
K.A.KOTRAPPA REDDY Vs RAYARA M.REDD@ N.R.MANJUNATHA .

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000774-000776 / 2010
Diary number: 4740 / 2009
Advocates: K. V. BHARATHI UPADHYAYA Vs RAJESH MAHALE

15 October 2015
Supreme Court
12 pages
KRISHIKA LULLA Vs SHYAM VITHALRAO DEVKATTA

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: Crl.A. No.-000258-000258 / 2013
Diary number: 25016 / 2012
Advocates: CHIRAG M. SHROFF Vs (MRS. ) VIPIN GUPTA

15 October 2015
Supreme Court
10 pages
PRAVEEN KUMAR SAI Vs STATE OF RAJASTHAN

Bench: R.K. AGRAWAL,R. BANUMATHI
Case number: Crl.A. No.-002011-002011 / 2011
Diary number: 30139 / 2011
15 October 2015
Supreme Court
38 pages
B.S. SHESHAGIRI SETTY & ORS. ETC. Vs STATE OF KARNATAKA & ORS. ETC.

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: C.A. No.-008663-008664 / 2015
Diary number: 39376 / 2012
Advocates: H. CHANDRA SEKHAR Vs