Showing 5356 - 5370 of 41947 judgements
28 October 2015
Supreme Court
13 pages
KAMAL PRASHAR Vs NATIONAL AIRPORT AUTHORITY

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-001434-001434 / 2008
Diary number: 21149 / 2006
Advocates: SHYAMAL KUMAR Vs KESWANI & CO.

28 October 2015
Supreme Court
57 pages
UNION OF INDIA Vs MOHANLAL

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: Crl.A. No.-000652-000652 / 2012
Diary number: 27001 / 2010
Advocates: SHREEKANT N. TERDAL Vs SANJAY SHARAWAT

27 October 2015
Supreme Court
58 pages
DR. SANDEEP SADASHIVRAO KANSURKAR Vs UNION OF INDIA REPRESENTED BY SECRETARY

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: W.P.(C) No.-000444-000444 / 2015
Diary number: 21814 / 2015
Advocates: AMOL B. KARANDE Vs

27 October 2015
Supreme Court
17 pages
MEHBOOB ALI Vs STATE OF RAJASTHAN

Bench: H.L. DATTU,ARUN MISHRA
Case number: Crl.A. No.-000808-000808 / 2010
Diary number: 22972 / 2009
Advocates: ANUPAM LAL DAS Vs MILIND KUMAR

27 October 2015
Supreme Court
7 pages
KAMLESH Vs ATTAR SINGH

Bench: H.L. DATTU,ARUN MISHRA
Case number: C.A. No.-008879-008879 / 2015
Diary number: 19203 / 2013
Advocates: DAYA KRISHAN SHARMA Vs

27 October 2015
Supreme Court
14 pages
ASHOK RANGNATH MAGAR Vs SHRIKANT GOVINDRAO SANGVIKAR AND

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-008909-008909 / 2015
Diary number: 23476 / 2014
Advocates: SUDHANSHU S. CHOUDHARI Vs

27 October 2015
Supreme Court
129 pages
DIRECTOR GENERAL OF FOREIGN TRADE Vs M/S KANAK EXPORTS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000554-000554 / 2006
Diary number: 29043 / 2005
Advocates: ANNAM D. N. RAO Vs PAREKH & CO.

27 October 2015
Supreme Court
21 pages
M/S MERIDIAN INDUSTRIES LTD. Vs COMMR.OF CENTRAL EXCISE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004112-004112 / 2007
Diary number: 25832 / 2007
Advocates: K. K. MANI Vs B. KRISHNA PRASAD

27 October 2015
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs M/S. NEBULAE HEALTH CARE LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002789-002789 / 2007
Diary number: 1506 / 2007
Advocates: B. KRISHNA PRASAD Vs NIKHIL NAYYAR

27 October 2015
Supreme Court
25 pages
M/S GMR ENERGY LTD. Vs COMMR.OF CUSTOMS,BANGALORE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004920-004920 / 2007
Diary number: 29089 / 2007
Advocates: M. P. DEVANATH Vs B. V. BALARAM DAS

27 October 2015
Supreme Court
27 pages
MANAGING DIRECTOR, K.S.R.T.C. Vs NEW INDIA ASSURANCE CO.LTD .

Bench: H.L. DATTU,ARUN MISHRA
Case number: C.A. No.-005293-005293 / 2010
Diary number: 19054 / 2009
Advocates: S. N. BHAT Vs PRAMOD DAYAL

26 October 2015
Supreme Court
4 pages
RAJENDRA PRAKASH AGRAWAL Vs UNION OF INDIA

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001416-001416 / 2015
Diary number: 30940 / 2015
Advocates: ABHINAV MUKERJI Vs

16 October 2015
Supreme Court
17 pages
RAJVINDER SINGH Vs STATE OF HARYANA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-001098-001098 / 2012
Diary number: 13652 / 2012
Advocates: VINAY GARG Vs RAO RANJIT

16 October 2015
Supreme Court
33 pages
PRAKASH Vs PHULAVATI .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-007217-007217 / 2013
Diary number: 25488 / 2010
Advocates: S. N. BHAT Vs ASHOK KUMAR GUPTA II

16 October 2015
Supreme Court
12 pages
STATE OF GUJARAT Vs M/S. KOTHARI & ASSOCIATES

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-001770-001770 / 2005
Diary number: 17760 / 2004
Advocates: HEMANTIKA WAHI Vs BINA GUPTA