Judgements

03 November 2015
Supreme Court
4 pages

THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO THE GOVERNMENT, ENERGY DEPARTMENT, FORT ST. GEOR Vs R. MUTHUKUMARASWAMY & ETC.

Bench: ANIL R. DAVE,S.A. BOBDE
Case number: T.P.(C) No.-001860-001861 / 2014
Diary number: 40195 / 2014
Advocates: B. BALAJI Vs

03 November 2015
Supreme Court
13 pages

SECURITIES & EXCHANGE BOARD OF INDIA Vs M/S.PREBON YAMANE (I) LTD.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-007607-007607 / 2005
Diary number: 23692 / 2005
Advocates: BHARGAVA V. DESAI Vs

03 November 2015
Supreme Court
14 pages

S.E.B.I. Vs ALLIANCE FINSTOCK LTD .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-004493-004493 / 2006
Diary number: 17332 / 2006
Advocates: BHARGAVA V. DESAI Vs JATIN ZAVERI

02 November 2015
Supreme Court
2 pages

PREM Vs NATIONAL INSURANCE COMPANY LTD. .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-009199-009199 / 2015
Diary number: 26164 / 2015
Advocates: RAVINDRA S. GARIA Vs

02 November 2015
Supreme Court
1 pages

GURCHARAN SINGH Vs STATE OF PUNJAB

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001437-001437 / 2015
Diary number: 18137 / 2015
Advocates: ANIS AHMED KHAN Vs

02 November 2015
Supreme Court
2 pages

UNION OF INDIA Vs JIVANTI DEVI

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013344-013344 / 2015
Diary number: 36770 / 2014
Advocates: SUSHMA SURI Vs

02 November 2015
Supreme Court
1 pages

STATE OF M.P. Vs RINKU SINGH

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001445-001445 / 2015
Diary number: 422 / 2013
Advocates: C. D. SINGH Vs

30 October 2015
Supreme Court
6 pages

U.P. POWER CORP. LTD. Vs VIMLA DEVI

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-009148-009148 / 2015
Diary number: 24328 / 2012
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs

30 October 2015
Supreme Court
6 pages

DR. I. ISMAIL Vs K. SHAMEEM RANI

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-009149-009150 / 2015
Diary number: 25943 / 2014
Advocates: G. BALAJI Vs

30 October 2015
Supreme Court
2 pages

JAIPAL Vs STATE OF U.P. THR.DIST.MAG.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-009176-009177 / 2015
Diary number: 19251 / 2008
Advocates: S.K. SINHA Vs

30 October 2015
Supreme Court
3 pages

KULDEEP SINGH Vs PANNA LAL

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-009178-009178 / 2015
Diary number: 19225 / 2015
Advocates: BHARAT BHUSHAN Vs

29 October 2015
Supreme Court
7 pages

MOHAMMED YASSIN Vs RAMIZABI ETC. ETC.

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-002261-002262 / 2012
Diary number: 19880 / 2010
Advocates: G. BALAJI Vs R. CHANDRACHUD

29 October 2015
Supreme Court
64 pages

POONAM Vs STATE OF U.P..

Bench: DIPAK MISRA,R. BANUMATHI
Case number: C.A. No.-006774-006774 / 2015
Diary number: 15319 / 2012
Advocates: DUSHYANT PARASHAR Vs GAURAV DHINGRA

28 October 2015
Supreme Court
13 pages

M/S. CHEBROLU ENTERPRISES Vs A.P.BACKWARD CLASSES CO-OP FIN.CORP.LTD

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: C.A. No.-008918-008918 / 2015
Diary number: 11904 / 2010
Advocates: R. CHANDRACHUD Vs G. N. REDDY

28 October 2015
Supreme Court
11 pages

UNION OF INDIA Vs MANOJ DESWAL .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005015-005015 / 2008
Diary number: 10283 / 2008
Advocates: B. KRISHNA PRASAD Vs ANIL KUMAR BAKSHI