Judgements

16 November 2015
Supreme Court
9 pages

VISHWANATH DADU GURAV (D) TH. LRS Vs DATTATRAY GANAPATI GURAV

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-009190-009191 / 2015
Diary number: 13670 / 2014
Advocates: APARNA JHA Vs

06 November 2015
Supreme Court
13 pages

PARVAIZ AHMAD PARRY Vs STATE OF JAMMU& KASHMIR

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-013368-013368 / 2015
Diary number: 21893 / 2013
Advocates: SAURABH TRIVEDI Vs

06 November 2015
Supreme Court
20 pages

M/S COCHIN SHIPYARD LTD Vs M/S APEEJAY SHIPPING LTD

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-009187-009187 / 2015
Diary number: 36262 / 2014
Advocates: E. M. S. ANAM Vs

06 November 2015
Supreme Court
28 pages

GURUDASSING NAWOOSINGH PANJWANI Vs STATE OF MAHARASHTRA .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-005102-005102 / 2006
Diary number: 25600 / 2006
Advocates: SHIRISH K. DESHPANDE Vs BINA GUPTA

06 November 2015
Supreme Court
33 pages

JUPUDY PARDHA SARATHY Vs PENTAPATI RAMA KRISHNA .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-000375-000375 / 2007
Diary number: 26952 / 2006
Advocates: G. MADHAVI Vs ANU GUPTA

06 November 2015
Supreme Court
18 pages

RAKESH MOHINDRA Vs ANITA BERI .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-013361-013361 / 2015
Diary number: 31914 / 2014
Advocates: E. C. AGRAWALA Vs

06 November 2015
Supreme Court
6 pages

VNS COLLEGE OF PHYSICAL EDUCATION AND MANAGEMENT STUDIES Vs STATE OF MADHYA PRADESH .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-013353-013353 / 2015
Diary number: 29194 / 2015
Advocates: CHANDRA PRAKASH Vs

05 November 2015
Supreme Court
8 pages

HERO CYCLES (P) LTD. Vs COMMISSIONER OF INCOME TAX (CENTRAL)

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000514-000514 / 2008
Diary number: 14662 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

05 November 2015
Supreme Court
56 pages

ALL KERALA ONLINE LOTTERY DEALERS ASS. Vs STATE OF KERALA .

Bench: H.L. DATTU,R.K. AGRAWAL,ARUN MISHRA
Case number: C.A. No.-003518-003518 / 2007
Diary number: 16702 / 2006
Advocates: NIKHIL NAYYAR Vs P. V. DINESH

04 November 2015
Supreme Court
27 pages

STATE OF RAJASTHAN Vs DAUD KHAN

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: Crl.A. No.-000126-000126 / 2010
Diary number: 16934 / 2009
Advocates: RUCHI KOHLI Vs NAMITA CHOUDHARY

04 November 2015
Supreme Court
18 pages

UNITECH LTD. Vs UNION OF INDIA

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-000430-000430 / 2007
Diary number: 12637 / 2004
Advocates: ANIRUDDHA P. MAYEE Vs B. V. BALARAM DAS

04 November 2015
Supreme Court
10 pages

VSE STOCK SERVICES LTD. Vs S.E.B.I.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-004664-004664 / 2006
Diary number: 20698 / 2006
Advocates: E. C. AGRAWALA Vs BHARGAVA V. DESAI

04 November 2015
Supreme Court
11 pages

POWER GRID CORP.OF INDIA LTD. Vs PUNJAB STATE POWER CORP.LTD.

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-009193-009193 / 2012
Diary number: 30983 / 2012
Advocates: PRAMOD DAYAL Vs ABHAY KUMAR

04 November 2015
Supreme Court
15 pages

BALDEV SINGH Vs STATE OF HARYANA

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-000167-000167 / 2006
Diary number: 28016 / 2005
Advocates: DAYA KRISHAN SHARMA Vs

03 November 2015
Supreme Court
3 pages

HARI NARAYAN BANSAL Vs DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON) PALAM

Bench: ANIL R. DAVE,S.A. BOBDE
Case number: C.A. No.-013338-013338 / 2015
Diary number: 516 / 2015
Advocates: RAKESH KUMAR-I Vs