Showing 5311 - 5325 of 41947 judgements
24 November 2015
Supreme Court
2 pages
M.NARAYANA Vs RAMAKKA (D) BY LRS. .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013686-013686 / 2015
Diary number: 24756 / 2008
Advocates: SUDHA GUPTA Vs T. MAHIPAL

24 November 2015
Supreme Court
10 pages
M/S BRIDGESTONE INDIA PVT. LTD. Vs INDERPAL SINGH

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-001557-001557 / 2015
Diary number: 24324 / 2011
Advocates: P. GEORGE GIRI Vs S. K. VERMA

24 November 2015
Supreme Court
7 pages
M/S INDIAN INSTT. OF PLANNING & MGMT.&AN Vs M/S AK & I ADVERTISING PVT.LTD.

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-013700-013700 / 2015
Diary number: 26392 / 2011
Advocates: P. S. SUDHEER Vs N. ANNAPOORANI

23 November 2015
Supreme Court
2 pages
M/S JAGATJIT INDUSTRIES LIMITED Vs THE COMMERCIAL TAX OFFICER, HYDERABAD .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013822-013823 / 2015
Diary number: 27161 / 2015
Advocates: ABHINAV MUKERJI Vs

20 November 2015
Supreme Court
25 pages
KRISHNA BHATACHARJEE Vs SARATHI CHOUDHURY

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001545-001545 / 2015
Diary number: 38066 / 2014
Advocates: RAJAN K. CHOURASIA Vs

20 November 2015
Supreme Court
27 pages
ELEKTRON LIGHTING SYSTEMS PVT LTD AND ANR Vs SHAH INVESTMENTS FINANCIALS DEVELOPMENTS AND CONSULTANTS PVT LTD AND ORS ETC.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-009151-009152 / 2015
Diary number: 38917 / 2014
Advocates: PRANAB KUMAR MULLICK Vs

20 November 2015
Supreme Court
15 pages
STATE OF RAJASTHAN Vs RAMESH

Bench: S.A. BOBDE,PRAFULLA C. PANT
Case number: Crl.A. No.-001526-001526 / 2008
Diary number: 19372 / 2006
Advocates: MILIND KUMAR Vs

20 November 2015
Supreme Court
8 pages
RAJ SINGH @ RAJA Vs STATE OF HARYANA TR.SEC.MINISTY OF HOME

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001475-001475 / 2015
Diary number: 5732 / 2007
Advocates: PRAVEEN CHATURVEDI Vs

20 November 2015
Supreme Court
2 pages
NANAG RAM SHARMA Vs STATE OF RAJASTHAN .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001546-001546 / 2015
Diary number: 23299 / 2015
Advocates: RISHI MATOLIYA Vs

20 November 2015
Supreme Court
15 pages
BRIJ BIHARI SINGH Vs BIHAR STATE FINANCIAL CORPORATION & ORS.(R-1,4,7)

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-001217-001217 / 2011
Diary number: 2300 / 2008
Advocates: HIMANSHU SHEKHAR Vs

19 November 2015
Supreme Court
41 pages
PROF. N.K.GANGULY Vs CBI NEW DELHI

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: Crl.A. No.-000798-000798 / 2015
Diary number: 17390 / 2013
Advocates: ARUN K. SINHA Vs

18 November 2015
Supreme Court
21 pages
M/S. STATE BANK OF PATIALA TR.GEN.MANAGER Vs COMMR.OF INCOME TAX,PATIALA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005212-005220 / 2007
Diary number: 4141 / 2007
Advocates: TARUN GUPTA Vs B. V. BALARAM DAS

17 November 2015
Supreme Court
14 pages
RAM LAKHAN SINGH Vs STATE GOVT. OF U P

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000933-000933 / 2014
Diary number: 31979 / 2014
Advocates: PETITIONER-IN-PERSON Vs

17 November 2015
Supreme Court
12 pages
B. RADHAKRISHNAN Vs THE STATE OF TAMIL NADU .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-013407-013407 / 2015
Diary number: 27623 / 2013
Advocates: SENTHIL JAGADEESAN Vs

17 November 2015
Supreme Court
25 pages
PAWAN KUMAR AGARWALA Vs GENERAL MANAGER-II AND APPOINTING AUTHORITY .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-013448-013448 / 2015
Diary number: 7383 / 2015
Advocates: SHAILESH MADIYAL Vs