Showing 5296 - 5310 of 41947 judgements
26 November 2015
Supreme Court
12 pages
CHAIRMAN SEBI Vs ROOFIT INDUSTRIES LTD.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-001364-001365 / 2005
Diary number: 732 / 2005
Advocates: K J JOHN AND CO Vs

26 November 2015
Supreme Court
15 pages
A.R. DAHIYA Vs SECURITIES & EXCHANGE BOARD OF INDIA&ORS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002727-002727 / 2006
Diary number: 12913 / 2006
Advocates: S. JANANI Vs BHARGAVA V. DESAI

26 November 2015
Supreme Court
25 pages
STATE OF UP Vs AJAY KUMAR SHARMA

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-013727-013727 / 2015
Diary number: 40764 / 2014
Advocates: M. R. SHAMSHAD Vs

26 November 2015
Supreme Court
10 pages
VINDU KISHORE SHARMA Vs CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY, MEERUT .

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-013724-013725 / 2015
Diary number: 33163 / 2014
Advocates: KEDAR NATH TRIPATHY Vs

26 November 2015
Supreme Court
37 pages
LIFE INSURANCE CORPORATION OF INDIA Vs SHREE LAL MEENA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-014739-014739 / 2015
Diary number: 7548 / 2012
Advocates: D. N. GOBURDHAN Vs ANSAR AHMAD CHAUDHARY

26 November 2015
Supreme Court
21 pages
STATE OF H.P. Vs ASHWANI KUMAR .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-006015-006015 / 2009
Diary number: 25055 / 2007
Advocates: PRAGATI NEEKHRA Vs ANIL NAG

26 November 2015
Supreme Court
44 pages
STATE OF U.P. Vs UNITED BANK OF INDIA

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-005254-005254 / 2010
Diary number: 2483 / 2010
Advocates: ABHISTH KUMAR Vs MITTER & MITTER CO.

24 November 2015
Supreme Court
15 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S NESTLE INDIA LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000951-000951 / 2008
Diary number: 34151 / 2007
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

24 November 2015
Supreme Court
10 pages
K.S. SOUNDARARAJAN Vs COMMISSIONER OF H.R. & C.E. .

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-002401-002401 / 2003
Diary number: 11246 / 2001
Advocates: R. NEDUMARAN Vs P. N. RAMALINGAM

24 November 2015
Supreme Court
28 pages
COMMERCIAL TAXES OFFICER Vs A INFRASTRUCTURE LTD

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-002806-002806 / 2015
Diary number: 19249 / 2014
Advocates: MILIND KUMAR Vs

24 November 2015
Supreme Court
11 pages
SHAMSHER SINGH VERMA Vs STATE OF HARYANA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001525-001525 / 2015
Diary number: 35716 / 2015
Advocates: JAY SAVLA Vs

24 November 2015
Supreme Court
42 pages
M/S SHREE BHAGWATI STEEL ROLLING MILLS Vs COMMNR. OF CENTRAL EXCISE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004280-004280 / 2007
Diary number: 31199 / 2006
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

24 November 2015
Supreme Court
2 pages
CHIEF SEC.OF GOVT.OF KARNATAKA Vs M.HABEEB (D) BY LRS.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013695-013695 / 2015
Diary number: 23700 / 2012
Advocates: V. N. RAGHUPATHY Vs VAIJAYANTHI GIRISH

24 November 2015
Supreme Court
13 pages
SECURITIES & EXCHANGE BOARD OF INDIA Vs ICAP INDIA PVT. LTD.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005275-005275 / 2006
Diary number: 27533 / 2006
Advocates: BHARGAVA V. DESAI Vs E. C. AGRAWALA

24 November 2015
Supreme Court
9 pages
SUBHASH CHANDRA Vs GULAB BAI

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-001696-001696 / 2016
Diary number: 21712 / 2013
Advocates: SESHATALPA SAI BANDARU Vs