Showing 5281 - 5295 of 41947 judgements
02 December 2015
Supreme Court
6 pages
MULCHAND BAKHRU Vs T.N. VAIDYA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: CONMT.PET.(C) No.-000128-000128 / 2000
Diary number: 18753 / 1999

02 December 2015
Supreme Court
19 pages
M/S ADANI AGRI FRESH LTD Vs MAHABOOB SHARIF & ORS

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: C.A. No.-014015-014015 / 2015
Diary number: 9037 / 2014
Advocates: PRAVEEN KUMAR Vs

02 December 2015
Supreme Court
6 pages
PURUSHOTHAM Vs STATE OF KARNATAKA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-010747-010747 / 2013
Diary number: 35749 / 2011
Advocates: SUSHIL BALWADA Vs ANKUR S. KULKARNI

02 December 2015
Supreme Court
264 pages
UNION OF INDIA Vs V. SRIHARAN @ ,MURUGAN & ORS.

Bench: H.L. DATTU,FAKKIR MOHAMED IBRAHIM KALIFULLA,PINAKI CHANDRA GHOSE,ABHAY MANOHAR SAPRE,AMITAVA ROY
Case number: Writ Petition (crl.) 48 of 2014

01 December 2015
Supreme Court
11 pages
MEDICAL COUNCIL OF INDIA Vs MEDICITI INSTITUTE OF MEDICAL SCIENCES (MIMS) .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013957-013958 / 2015
Diary number: 27708 / 2015
Advocates: GAURAV SHARMA Vs

01 December 2015
Supreme Court
30 pages
INDIAN OIL CORPORATION LTD. Vs NILOUFER SIDDIQUI .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-007266-007266 / 2009
Diary number: 28964 / 2007
Advocates: PRIYA PURI Vs MANU SHANKER MISHRA

01 December 2015
Supreme Court
118 pages
LALARAM Vs JAIPUR DEVT.AUTH.& ANR.

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-013940-013940 / 2015
Diary number: 31635 / 2011
Advocates: SHOBHA Vs IRSHAD AHMAD

01 December 2015
Supreme Court
49 pages
POONA EMPLOYEES UNION Vs FORCE MOTORS LIMITED

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-010130-010131 / 2010
Diary number: 3758 / 2009
Advocates: JYOTI MENDIRATTA Vs K J JOHN AND CO

01 December 2015
Supreme Court
20 pages
NUNEY TAYANG Vs KODELUM TAYANG

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-013939-013939 / 2015
Diary number: 40393 / 2013
Advocates: Mohit Kumar Shah Vs

01 December 2015
Supreme Court
39 pages
RAJNI SANGHI Vs WESTERN INDIAN STATE MOTORS LTD. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003687-003687 / 2006
Diary number: 23666 / 2003
Advocates: MISHRA SAURABH Vs ABHIJAT P. MEDH

01 December 2015
Supreme Court
7 pages
MADAN RAZAK Vs STATE OF BIHAR

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-001612-001612 / 2015
Diary number: 37699 / 2013
Advocates: MANJU JETLEY Vs

30 November 2015
Supreme Court
1 pages
JAYENDRA AWAD Vs NIVEDITA SHARMA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013935-013935 / 2015
Diary number: 37090 / 2011
Advocates: K. N. RAI Vs GARIMA PRASHAD

30 November 2015
Supreme Court
1 pages
XAVIER J PULIKKAL Vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-013849-013849 / 2015
Diary number: 20966 / 2014
Advocates: NISHE RAJEN SHONKER Vs

30 November 2015
Supreme Court
13 pages
S.E.B.I. Vs MAGNUM EQUITY SERVICES LTD. .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-004719-004719 / 2008
Diary number: 15452 / 2008
Advocates: BHARGAVA V. DESAI Vs KAVEETA WADIA

27 November 2015
Supreme Court
26 pages
D.N. JEEVARAJ Vs CHIEF SEC., GOVT. OF KARNATAKA .

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-013785-013785 / 2015
Diary number: 39608 / 2012
Advocates: S. N. BHAT Vs ANKUR S. KULKARNI