Showing 5266 - 5280 of 41947 judgements
08 December 2015
Supreme Court
2 pages
ALI HASAN @ MALLAH Vs STATE OF UTTARAKHAND

Bench: KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001655-001655 / 2015
Diary number: 28732 / 2013
Advocates: NAFIS A. SIDDIQUI Vs

08 December 2015
Supreme Court
13 pages
A. ANDISAMY CHETTIAR Vs A. SUBBURAJ CHETTIAR

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-014055-014055 / 2015
Diary number: 5478 / 2015
Advocates: NARESH KUMAR Vs

08 December 2015
Supreme Court
8 pages
RATTAN SINGH Vs UNION OF INDIA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002851-002851 / 2009
Diary number: 17109 / 2006
Advocates: VIKAS MEHTA Vs RACHANA SRIVASTAVA

08 December 2015
Supreme Court
3 pages
DR. NTR UNIVERSITY OF HEALTH SCIENCES Vs L. PRAKASAM REDDY

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-014143-014143 / 2015
Diary number: 41248 / 2013
Advocates: Y. RAJA GOPALA RAO Vs

08 December 2015
Supreme Court
2 pages
DTE GEN MD ACCN PROJECT Vs IDEB PROJECTS PVT. LTD.

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-001655-001655 / 2015
Diary number: 18127 / 2014
Advocates: B. V. BALARAM DAS Vs

07 December 2015
Supreme Court
25 pages
PARIVARTAN KENDRA Vs U.O.I

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: W.P.(C) No.-000867-000867 / 2013
Diary number: 26658 / 2013
Advocates: JYOTI MENDIRATTA Vs

07 December 2015
Supreme Court
28 pages
MAYA DEVI Vs STATE OF HARYANA

Bench: VIKRAMAJIT SEN,R.K. AGRAWAL
Case number: Crl.A. No.-001263-001263 / 2011
Diary number: 14974 / 2010
Advocates: JAGJIT SINGH CHHABRA Vs KAMAL MOHAN GUPTA

07 December 2015
Supreme Court
5 pages
SUSANA RANI DAVID Vs ESTHER JASPHER SWANINATHAN .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014122-014123 / 2015
Diary number: 13389 / 2014
Advocates: RAKESH K. SHARMA Vs

07 December 2015
Supreme Court
29 pages
M/S. STEEL AUTHORITY OF INDIA LTD. (UNIT BHILAI STEEL PLANT) ISPAT BHAWAN Vs COMMISSIONER OF CENTRAL EXCISE RAIPUR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002150-002150 / 2012
Diary number: 34505 / 2010
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

04 December 2015
Supreme Court
9 pages
OPG SECURITIES PRIVATE LTD. Vs S.E.B.I.

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003548-003548 / 2010
Diary number: 11664 / 2010
Advocates: MITTER & MITTER CO. Vs BHARGAVA V. DESAI

04 December 2015
Supreme Court
16 pages
NEW INDIA ASSURANCE CO. LTD Vs HILLI MULTIPURPOSE COLD STORAGE PVT LTD

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-010941-010942 / 2013
Diary number: 35086 / 2013
Advocates: MANJEET CHAWLA Vs

04 December 2015
Supreme Court
2 pages
CIT (CENTRAL) KANPUR Vs RAJENDRA KUMAR VERMA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014074-014074 / 2015
Diary number: 16180 / 2011
Advocates: B. V. BALARAM DAS Vs

03 December 2015
Supreme Court
9 pages
M/S. ADANI POWER (MUNDRA) LTD. Vs GUJARAT ELECTY REG.COMMISSION .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011133-011133 / 2011
Diary number: 35275 / 2011
Advocates: PRAVEEN KUMAR Vs HEMANTIKA WAHI

02 December 2015
Supreme Court
7 pages
SUJOY MITRA Vs STATE OF WEST BENGAL

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: Crl.A. No.-001620-001620 / 2015
Diary number: 31570 / 2015
Advocates: ZULFIKER ALI P. S Vs

02 December 2015
Supreme Court
13 pages
VENNANGOT ANURADHA SAMIR Vs VENNANGOT MOHANDAS SAMIR

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: T.P.(C) No.-000702-000702 / 2015
Diary number: 13254 / 2015
Advocates: MUKTI CHOWDHARY Vs