Judgements

11 December 2015
Supreme Court
1 pages

STATE OF M.P. Vs RAM KISHORE SHARMA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001689-001689 / 2015
Diary number: 4796 / 2013
Advocates: C. D. SINGH Vs

10 December 2015
Supreme Court
30 pages

BIPINCHANDRA GAMANLAL CHOKSHI Vs STATE OF GUJARAT .

Bench: JAGDISH SINGH KHEHAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-014352-014352 / 2015
Diary number: 7219 / 2013
Advocates: K. V. SREEKUMAR Vs

10 December 2015
Supreme Court
70 pages

RAJBALA Vs STATE OF HARYANA .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: W.P.(C) No.-000671-000671 / 2015
Diary number: 30958 / 2015
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

10 December 2015
Supreme Court
2 pages

NANURAM MOHANLAL VARMA Vs DIVISIONAL CONTROLLER

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-008300-008301 / 2010
Diary number: 23572 / 2008
Advocates: SANJAY KUMAR VISEN Vs RAJEEV SINGH

09 December 2015
Supreme Court
5 pages

RUCHIKA ABBI Vs STATE OF NATIONAL CAPITAL TERRITORY OF DELHI

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001683-001683 / 2015
Diary number: 7887 / 2015
Advocates: A. VENAYAGAM BALAN Vs

09 December 2015
Supreme Court
9 pages

PREMIUM GLOBAL SECURITIES PVT.LTD. Vs SECURITIES & EXCHANGE BOARD OF INDIA&ANR

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003682-003682 / 2006
Diary number: 21388 / 2006
Advocates: PAREKH & CO. Vs BHARGAVA V. DESAI

09 December 2015
Supreme Court
11 pages

SRI CH.NARASIMHA RAO Vs LAND ACQUISITION OFFICER ELURU .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014248-014248 / 2015
Diary number: 2190 / 2013
Advocates: T. V. RATNAM Vs C. K. SUCHARITA

09 December 2015
Supreme Court
17 pages

INDIAN OIL CORPORATION LTD. Vs A.P.INDUSTRIAL INFRACTRCTURE CORPN.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001041-001041 / 2008
Diary number: 8859 / 2006
Advocates: K. RAJEEV Vs GUNTUR PRABHAKAR

09 December 2015
Supreme Court
21 pages

SODEXO SVC INDIA PVT. LTD. Vs STATE OF MAHARASHTRA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004385-004386 / 2015
Diary number: 11748 / 2015
Advocates: JAY SAVLA Vs

09 December 2015
Supreme Court
2 pages

S.K. VERMA (DEAD) BY LRS. Vs UNION OF INDIA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000722-000722 / 2009
Diary number: 4160 / 2006
Advocates: Vs INDRA SAWHNEY

09 December 2015
Supreme Court
3 pages

PRAJWALA Vs UNION OF INDIA .

Bench: ANIL R. DAVE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: W.P.(C) No.-000056-000056 / 2004
Diary number: 2294 / 2004
Advocates: APARNA BHAT Vs GOPAL SINGH

09 December 2015
Supreme Court
39 pages

M/S. GUJARAT AMBUJA EXPORTS LTD Vs STATE OF UTTARAKHAND .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: C.A. No.-014184-014185 / 2015
Diary number: 3653 / 2015
Advocates: P. S. SUDHEER Vs

09 December 2015
Supreme Court
3 pages

SHOBHA RAM RATURI Vs HARYANA VIDYUT PRASARAN NIGAM LTD.

Bench: JAGDISH SINGH KHEHAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-011325-011325 / 2011
Diary number: 29241 / 2011
Advocates: A. VENAYAGAM BALAN Vs RAJESH MAHALE

09 December 2015
Supreme Court
7 pages

SAT PRAKASH Vs STATE OF HARYANA

Bench: JAGDISH SINGH KHEHAR,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001163-001163 / 2011
Diary number: 3664 / 2011
Advocates: PRANEET RANJAN Vs R. C. KAUSHIK

08 December 2015
Supreme Court
2 pages

STATE OF HARYANA Vs R.K. GUPTA .

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-008661-008661 / 2009
Diary number: 3991 / 2004
Advocates: KAMAL MOHAN GUPTA Vs M. C. DHINGRA