Showing 5236 - 5250 of 41947 judgements
16 December 2015
Supreme Court
2 pages
KAJOMA KUMARI Vs THE UNION OF INDIA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014626-014626 / 2015
Diary number: 31597 / 2015
Advocates: NIRANJANA SINGH Vs

16 December 2015
Supreme Court
2 pages
MEDICAL COUNCIL OF INDIA Vs KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014686-014686 / 2015
Diary number: 41194 / 2015
Advocates: GAURAV SHARMA Vs

16 December 2015
Supreme Court
72 pages
RAJIV SINGH Vs THE STATE OF BIHAR

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: Crl.A. No.-001708-001708 / 2015
Diary number: 24043 / 2014
Advocates: AMIT PAWAN Vs

16 December 2015
Supreme Court
71 pages
RESERVE BANK OF INDIA Vs JAYANTILAL N. MISTRY

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: Transfer Case (civil) 91 of 2015

15 December 2015
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs M/S. TVS MOTORS COMPANY LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005155-005156 / 2007
Diary number: 16984 / 2007
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

15 December 2015
Supreme Court
28 pages
M/S. COLGATE PALMOLIVE (INDIA) LTD. Vs COMMISSIONER OF CUSTOMS, PATNA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008593-008593 / 2003
Diary number: 19214 / 2003
Advocates: RAJAN NARAIN Vs P. PARMESWARAN

15 December 2015
Supreme Court
6 pages
GIAN CHAND Vs GURLABH SINGH .

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-014731-014731 / 2015
Diary number: 39505 / 2014
Advocates: PIYUSH SHARMA Vs

15 December 2015
Supreme Court
24 pages
DR. JANET JEYAPAUL Vs SRM UNIVERSITY

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-014553-014553 / 2015
Diary number: 32341 / 2013
Advocates: PETITIONER-IN-PERSON Vs

15 December 2015
Supreme Court
33 pages
LAL SHAH BABA DARGAH TRUST Vs MAGNUM DEVELOPERS AND OTHERS

Bench: M.Y. EQBAL,C. NAGAPPAN
Case number: C.A. No.-014565-014565 / 2015
Diary number: 34232 / 2015
Advocates: EJAZ MAQBOOL Vs

15 December 2015
Supreme Court
2 pages
M/S MASTER TOURS AND TRAVELS Vs THE CHAIRMAN, SHRI AMARNATH JI SHRINE BOARD AND ORS , RESPONDENT NO.2 & 3

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: C.A. No.-014620-014620 / 2015
Diary number: 22596 / 2014
Advocates: PRERNA MEHTA Vs

14 December 2015
Supreme Court
18 pages
M/S GUJARAT INDUSTRIES Vs COMMR.OF CENTRAL EXCISE-I,AHMEDABAD

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005784-005788 / 2007
Diary number: 34478 / 2007
Advocates: M. P. DEVANATH Vs

14 December 2015
Supreme Court
1 pages
RAMESH CHANDRA TIWARI @ RAMESH TIWARI Vs THE STATE OF BIHAR .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001698-001698 / 2015
Diary number: 17601 / 2015
Advocates: ANJANI KUMAR MISHRA Vs

11 December 2015
Supreme Court
9 pages
CALCUTTA STOCK EXCHANGE Vs M/S BLB LIMITED

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: SLP(C) No.-036711-036711 / 2014
Diary number: 40563 / 2014
Advocates: RAMESHWAR PRASAD GOYAL Vs

11 December 2015
Supreme Court
18 pages
SHAKTI KUMAR GUPTA Vs STATE OF J & K

Bench: JAGDISH SINGH KHEHAR,R. BANUMATHI
Case number: W.P.(C) No.-000355-000355 / 2014
Diary number: 14138 / 2014
Advocates: DINESH KUMAR GARG Vs

11 December 2015
Supreme Court
1 pages
H.P. CHIKKARAMA REDDY Vs KANTHAMMA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-014364-014364 / 2015
Diary number: 7374 / 2015
Advocates: ANUP KUMAR Vs