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06 November 2019
Supreme Court 24 pages CHITRA SHARMA Vs UNION OF INDIA SECRETARY MINISTRY OF FINANCE
Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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06 November 2019
Supreme Court 20 pages M/S. ORIENTAL KURIES LTD. REP. BY ITS CHAIRMAN P. D. JOSE Vs LISSA
Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA |
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06 November 2019
Supreme Court 14 pages RAVINDRA SINGH Vs DISTRICT INSPECTOR OF SCHOOLS
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY |
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06 November 2019
Supreme Court 17 pages SATINDER SINGH BHASIN Vs GOVERNMENT OF NCT OF DELHI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR |
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06 November 2019
Supreme Court 18 pages CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs LAMBDA THERAPEUTIC RESEARCH LIMITED
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY |
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05 November 2019
Supreme Court 28 pages ROHTAS Vs THE STATE OF HARYANA STATE OF HARYANA
Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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05 November 2019
Supreme Court 27 pages TATA HOUSING DEVELOPMENT COMPANY LIMITED Vs AALOK JAGGA
Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH |
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05 November 2019
Supreme Court 16 pages BANSIDHAR SHARMA (SINCE DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVE Vs THE STATE OF RAJASTHAN
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI |
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05 November 2019
Supreme Court 21 pages UNION OF INDIA Vs LT. COL OM DUTT SHARMA (RETD)DEAD THR. LRS
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA |
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04 November 2019
Supreme Court 58 pages MRINALINI PADHI Vs UNION OF INDIA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA |
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04 November 2019
Supreme Court 8 pages THE STATE OF MADHYA PRADESH HOME DEPARTMENT Vs MAN SINGH
Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE |
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25 October 2019
Supreme Court 7 pages RAJASTHAN PUBLIC COMMISSION AJMER Vs SHIKUN RAM FIRODA
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA |
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25 October 2019
Supreme Court 10 pages PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) 1 Vs NRA IRON AND STEEL PVT. LTD. THROUGH DIRECTOR
Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
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25 October 2019
Supreme Court 11 pages MISS XYZ Vs THE STATE OF GUJARAT
Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
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25 October 2019
Supreme Court 30 pages SUPERINTENDING ENGINEER/ DEHAR POWER HOUSE CIRCLE BHAKRA BEAS MANAGEMENT BOARD (PW) SLAPPER Vs EXCISE AND TAXATION OFFICER, SUNDERNAGAR/ASSESSING AUTHORITY
Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT |