Showing 5221 - 5235 of 41947 judgements
29 December 2015
Supreme Court
16 pages
PRAMOD Vs STATE OF MAHARASHTRA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-014735-014735 / 2015
Diary number: 36977 / 2014
Advocates: CHANDER SHEKHAR ASHRI Vs

18 December 2015
Supreme Court
1 pages
SURINDER SINGH Vs STATE OF HARYANA

Bench: KURIAN JOSEPH
Case number: C.A. No.-005585-005588 / 2012
Diary number: 23596 / 2011
Advocates: ROHIT KUMAR SINGH Vs

16 December 2015
Supreme Court
16 pages
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION Vs UNION OF INDIA

Bench: JAGDISH SINGH KHEHAR,J. CHELAMESWAR,MADAN B. LOKUR,KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000013-000013 / 2015
Diary number: 439 / 2015
Advocates: SURYA KANT Vs

16 December 2015
Supreme Court
16 pages
PREM NATH BALI Vs REG.,HIGH COURT OF DELHI

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE,,J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000958-000958 / 2010
Diary number: 34575 / 2008
Advocates: BALRAJ DEWAN Vs ANIL KATIYAR

16 December 2015
Supreme Court
23 pages
.SHREYA VIDYARTHI Vs ASHOK VIDYARTHI .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-003162-003163 / 2010
Diary number: 39235 / 2009
Advocates: SATISH VIG Vs KAILASH CHAND

16 December 2015
Supreme Court
10 pages
STATE OF PUNJAB Vs BITTU & ANR. ETC.ETC.

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000548-000551 / 2013
Diary number: 6113 / 2012
Advocates: KULDIP SINGH Vs

16 December 2015
Supreme Court
13 pages
BIMLA DEVI Vs RAJESH SINGH

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001033-001033 / 2010
Diary number: 13827 / 2008
Advocates: AMIT PAWAN Vs GOPAL SINGH

16 December 2015
Supreme Court
15 pages
MANGU Vs DHARMENDRA

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-002230-002230 / 2011
Diary number: 35368 / 2010
Advocates: C. L. SAHU Vs S. R. SETIA

16 December 2015
Supreme Court
69 pages
SRI JAGANNATH TEMPLE MNG. COMMITTEE Vs SIDDHA MATH .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-007729-007729 / 2009
Diary number: 31230 / 2009
Advocates: V. K. MONGA Vs SATYA MITRA

16 December 2015
Supreme Court
54 pages
ADI SAIVA SIVACHARIYARGAL N.SANGAM &ORS. Vs GOVT. OF TAMIL NADU

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000354-000354 / 2006
Diary number: 18530 / 2006
Advocates: RAKESH K. SHARMA Vs V. G. PRAGASAM

16 December 2015
Supreme Court
50 pages
K.B. RAMACHANDRA RAJ URS(D) BY LRS. Vs STATE OF KARNATAKA .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-007372-007428 / 2004
Diary number: 15190 / 2004
Advocates: T. HARISH KUMAR Vs M. A. CHINNASAMY

16 December 2015
Supreme Court
11 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

16 December 2015
Supreme Court
35 pages
GAUTAM KUNDU Vs MANOJ KUMAR ASSISTANT DIRECTOR, EASTERN REGION, DIRECTORATE OF ENFORCEMENT (PREVENTION OF MONEY LAUN

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001706-001706 / 2015
Diary number: 26674 / 2015
Advocates: ABHIJAT P. MEDH Vs

16 December 2015
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs HEMANT KAWADU CHAURIWAL ETC

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-001828-001829 / 2013
Diary number: 8887 / 2013
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

16 December 2015
Supreme Court
20 pages
NARENDER KUMAR Vs STATE OF NCT OF DELHI

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-000447-000447 / 2010
Diary number: 12264 / 2009
Advocates: YASH PAL DHINGRA Vs