Showing 5206 - 5220 of 41947 judgements
05 January 2016
Supreme Court
7 pages
KULDEEP KUMAR PATHAK Vs STATE OF UP

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000011-000011 / 2016
Diary number: 11267 / 2014
Advocates: E. C. AGRAWALA Vs

05 January 2016
Supreme Court
9 pages
MALATI SARDAR Vs NATIONAL INSURANCE COMPANY LTD.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000010-000010 / 2016
Diary number: 30005 / 2015
Advocates: MRIDULA RAY BHARADWAJ Vs

05 January 2016
Supreme Court
2 pages
JAGDISH PRASAD VERMA(D) BY LRS. Vs STATE OF M.P. .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000258-000258 / 2016
Diary number: 18647 / 2007
Advocates: GAUTAM NARAYAN Vs

05 January 2016
Supreme Court
2 pages
VANKA NEERAJA Vs VEERINA SAI @ SAIRAM

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000123-000123 / 2016
Diary number: 27360 / 2015
Advocates: K. SHIVRAJ CHOUDHURI Vs

05 January 2016
Supreme Court
22 pages
COMMR.COMMERCIAL TAX U.P. Vs M/S OSWAL GREENTECH LIMITED

Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: C.A. No.-010430-010430 / 2016
Diary number: 16945 / 2012
Advocates: RAVI PRAKASH MEHROTRA Vs

04 January 2016
Supreme Court
21 pages
RAMAKANT DWIVEDI Vs RAFIQ AHMAD .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000004-000004 / 2016
Diary number: 23399 / 2015
Advocates: ANUPAM MISHRA Vs

04 January 2016
Supreme Court
4 pages
MANGT. OF NARENDRA & CO. PVT. LTD. Vs WORKMEN OF NARENDRA & CO.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000014-000014 / 2016
Diary number: 10450 / 2013
Advocates: K. K. MANI Vs

04 January 2016
Supreme Court
2 pages
MOHDINSA NABISA GURIKAR (D) BY LRS Vs IMAMSA CHANDAS GURIKAR (D) BY LRS .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000067-000067 / 2016
Diary number: 27444 / 2004
Advocates: S. N. BHAT Vs

04 January 2016
Supreme Court
2 pages
STATE OF UTTARAKHAND Vs SUMAN PAL

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000005-000005 / 2016
Diary number: 34572 / 2014
Advocates: ANUVRAT SHARMA Vs

04 January 2016
Supreme Court
2 pages
SAMEERA PAIKARA Vs AMIT AJIT JOGI( AMIT AISHWARYA JOGI) .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000006-000007 / 2016
Diary number: 34219 / 2015
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

29 December 2015
Supreme Court
39 pages
THE KERALA BAR HOTELS ASSOCIATION Vs STATE OF KERALA .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-004157-004157 / 2015
Diary number: 12445 / 2015
Advocates: ROMY CHACKO Vs

29 December 2015
Supreme Court
21 pages
M/S. S.K.L. CO. Vs CHIEF COMMERCIAL OFFICER .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-006905-006905 / 2005
Diary number: 23684 / 2004
Advocates: MITTER & MITTER CO. Vs B. KRISHNA PRASAD

29 December 2015
Supreme Court
6 pages
CENTRAL BANK OF INDIA Vs VIRUDHUNAGAR STEEL ROLLING MILLS LTD&ORS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003654-003654 / 2006
Diary number: 8559 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs K. K. MANI

29 December 2015
Supreme Court
17 pages
LIC OF INDIA Vs INSURE POLICY PLUS SERVICES PVT.LTD.&ORS

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-008542-008542 / 2009
Diary number: 12830 / 2007
Advocates: ASHOK PANIGRAHI Vs GAGAN GUPTA

29 December 2015
Supreme Court
35 pages
PEGASUS ASSETS RECONSTRUCTION P.LTD. Vs M/S HARYANA CONCAST LIMITED

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003646-003646 / 2011
Diary number: 20928 / 2010
Advocates: ANUPAM LAL DAS Vs RAVINDRA BANA