Showing 5191 - 5205 of 41947 judgements
07 January 2016
Supreme Court
2 pages
COMMR.OF INCOME TAX-XVIII,DELHI Vs BANK OF NOVA SCOTIA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001704-001704 / 2008
Diary number: 14885 / 2007
Advocates: B. V. BALARAM DAS Vs JAGJIT SINGH CHHABRA

07 January 2016
Supreme Court
4 pages
K.S. SANJEEV (DEAD) THR. LRS. Vs STATE OF KERALA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003610-003612 / 2007
Diary number: 18370 / 2003
Advocates: ROMY CHACKO Vs G. PRAKASH

07 January 2016
Supreme Court
28 pages
AWADESH KUMAR JHA @ AKHILESH KUMAR JHA Vs THE STATE OF BIHAR

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-000015-000015 / 2016
Diary number: 41519 / 2014
Advocates: AKHILESH KUMAR PANDEY Vs

07 January 2016
Supreme Court
18 pages
LAKHMI CHAND Vs RELIANCE GENERAL INSURANCE

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: C.A. No.-000049-000050 / 2016
Diary number: 30085 / 2013
Advocates: MUNAWWAR NASEEM Vs

06 January 2016
Supreme Court
0 pages
SUSANTA DAS Vs STATE OF ORISSA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,UDAY UMESH LALIT
Case number: Crl.A. No.-000244-000244 / 2009
Diary number: 36348 / 2008
Advocates: SIBO SANKAR MISHRA Vs

06 January 2016
Supreme Court
15 pages
STATE OF A.P. Vs PATCHIMALA VIGNESWARUDU @ VIGANNA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000436-000436 / 2008
Diary number: 5068 / 2006
Advocates: D. BHARATHI REDDY Vs

06 January 2016
Supreme Court
8 pages
STATE OF BIHAR Vs SANJAY KUMAR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-004274-004274 / 2014
Diary number: 20720 / 2010
Advocates: GOPAL SINGH Vs APARNA JHA

06 January 2016
Supreme Court
34 pages
KRISHAN CHANDER Vs STATE OF DELHI

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-000014-000014 / 2016
Diary number: 39902 / 2014
Advocates: AJAY SHARMA Vs

06 January 2016
Supreme Court
16 pages
TILAK RAJ Vs STATE OF HIMACHAL PRADESH

Bench: T.S. THAKUR,V. GOPALA GOWDA
Case number: Crl.A. No.-000013-000013 / 2016
Diary number: 15035 / 2015
Advocates: CHANDER SHEKHAR ASHRI Vs

06 January 2016
Supreme Court
12 pages
SANJAY Vs STATE OF U.P.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000011-000011 / 2016
Diary number: 9414 / 2013
Advocates: ABHISHEK GUPTA Vs

06 January 2016
Supreme Court
18 pages
PREM SAGAR MANOCHA Vs STATE (NCT OF DELHI)

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: Crl.A. No.-000009-000010 / 2016
Diary number: 21997 / 2013
Advocates: ABHISHEK ATREY Vs

06 January 2016
Supreme Court
2 pages
SHIVANAGOWDA SHANKARGOUDA DESAI Vs M. CHANNAVEERAPPA MODI (D) BY LRS..

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-002508-002508 / 2007
Diary number: 8114 / 2006
Advocates: RAJESH MAHALE Vs

06 January 2016
Supreme Court
15 pages
DARSHAN SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-002099-002099 / 2008
Diary number: 31434 / 2008
Advocates: NIRAJ GUPTA Vs

05 January 2016
Supreme Court
17 pages
SRI AUROBINDO ASHRAM TRUST Vs R RAMANATHAN

Bench: MADAN B. LOKUR,S.A. BOBDE
Case number: C.A. No.-000012-000012 / 2016
Diary number: 20697 / 2013
Advocates: ANITHA SHENOY Vs

05 January 2016
Supreme Court
12 pages
DAMODAR LAL Vs SOHAN DEVI

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: C.A. No.-000231-000231 / 2015
Diary number: 2496 / 2013
Advocates: T. MAHIPAL Vs S. C. BIRLA