Showing 5176 - 5190 of 41947 judgements
12 January 2016
Supreme Court
17 pages
L.GOWRAMMA (D) BY LR. Vs SUNANDA (D) BY LRS

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000174-000175 / 2016
Diary number: 22345 / 2008
Advocates: RAJEEV SINGH Vs S. N. BHAT

11 January 2016
Supreme Court
12 pages
STATE OF ASSAM Vs RAMEN DOWARAH

Bench: KURIAN JOSEPH,ARUN MISHRA
Case number: Crl.A. No.-000668-000668 / 2011
Diary number: 19937 / 2010
Advocates: CORPORATE LAW GROUP Vs S. S. NEHRA

11 January 2016
Supreme Court
13 pages
M/S SCIEMED OVERSEAS INC. Vs BOC INDIA LIMITED .

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: SLP(C) No.-029125-029125 / 2008
Diary number: 33950 / 2008
Advocates: DEVASHISH BHARUKA Vs

11 January 2016
Supreme Court
1 pages
TEJALBEN Vs MIHIRBHAI BHARATBHAI KOTHARI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000163-000163 / 2016
Diary number: 12649 / 2015
Advocates: MOHIT D. RAM Vs

11 January 2016
Supreme Court
3 pages
HATHIBHAI BULAKHIDAS PVT. LTD. Vs TATA CAPITAL FINANCIAL SERVICES LTD.

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000165-000165 / 2016
Diary number: 42628 / 2015
Advocates: GAURAV AGRAWAL Vs

11 January 2016
Supreme Court
1 pages
GUJARAT WATER SUPPLY & SEWERAGE BOARD Vs JASUBHAI KABHAI HARIJAN ETC

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000272-000273 / 2016
Diary number: 14817 / 2014
Advocates: HEMANTIKA WAHI Vs

11 January 2016
Supreme Court
1 pages
SURAT (HAZIRA) KAMDAR KARMCHARI UNION Vs STATE OF GUJARAT .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000166-000166 / 2016
Diary number: 19257 / 2009
Advocates: JYOTI MENDIRATTA Vs E. C. AGRAWALA

11 January 2016
Supreme Court
1 pages
ARVIND ANANT HALBE Vs LILAVATI KIRTILAL MEHTA MED.TRUST .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-000164-000164 / 2016
Diary number: 21886 / 2009
Advocates: ABHA R. SHARMA Vs PAREKH & CO.

08 January 2016
Supreme Court
21 pages
CHAIRMAN AND MANAGING DIRECTOR CENTRAL BANK OF INDIA Vs CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: R.P.(C) No.-000891-000891 / 2015
Diary number: 4152 / 2015
Advocates: O. P. GAGGAR Vs

08 January 2016
Supreme Court
15 pages
USMANGANI ADAMBHAI VAHORA Vs STATE OF GUJARAT

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001592-001593 / 2015
Diary number: 34641 / 2015
Advocates: KAUSTUBH ANSHURAJ Vs

08 January 2016
Supreme Court
4 pages
PRIYANKA CHAWLA Vs AMIT CHAWLA

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000101-000102 / 2016
Diary number: 40486 / 2015
Advocates: GAURAV AGRAWAL Vs

07 January 2016
Supreme Court
10 pages
PARDEEP SHARMA Vs CHIEF ADMN.,HARYANA URBAN DEVL.AUTH.&ANR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-000052-000053 / 2016
Diary number: 41156 / 2011
Advocates: KAILASH CHAND Vs P. D. SHARMA

07 January 2016
Supreme Court
11 pages
SUDIP KR. SEN @ BILTU Vs STATE OF W.B. .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000017-000017 / 2016
Diary number: 2926 / 2013
Advocates: RUKHSANA CHOUDHURY Vs

07 January 2016
Supreme Court
2 pages
K.V.MURALIDHAR Vs K.V.ANANDA RAO .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-005875-005876 / 2010
Diary number: 6742 / 2009
Advocates: ABHISTH KUMAR Vs P. R. RAMASESH

07 January 2016
Supreme Court
2 pages
BHARAT MATRIMONY.COM PVT. LTD. Vs PEOPLE INTERACTIVE (I) PVT. LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002142-002142 / 2007
Diary number: 12012 / 2007
Advocates: PRAMOD DAYAL Vs JAY SAVLA