Showing 5161 - 5175 of 41947 judgements
18 January 2016
Supreme Court
11 pages
RAMESH CHANDRA BHANDARI Vs RAM SINGH SALAL

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000575-000575 / 2016
Diary number: 40029 / 2015
Advocates: SUSHIL BALWADA Vs

18 January 2016
Supreme Court
4 pages
ARUN MANOHAR DANGE Vs SPECIAL LAND ACQUISITION OFFICER,

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000282-000282 / 2016
Diary number: 22749 / 2014
Advocates: PRAGYA BAGHEL Vs

18 January 2016
Supreme Court
4 pages
M/S RAHMAN INDUSTRIES PVT.LTD. Vs STATE OF UP

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000286-000286 / 2016
Diary number: 9156 / 2011
Advocates: ADITYA SINGH Vs NIKILESH RAMACHANDRAN

18 January 2016
Supreme Court
2 pages
PATTABIRAM NADARGAL IYYAKIYA SANGAM&ORS Vs N.NATESAN NADAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000285-000285 / 2016
Diary number: 17601 / 2011
Advocates: SHASHI BHUSHAN KUMAR Vs S. MAHENDRAN

18 January 2016
Supreme Court
14 pages
M/S GANAPATHY & CO.BANGALORE Vs COMMR.INCOME TAX,BANGALORE

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-001964-001964 / 2008
Diary number: 28783 / 2007
Advocates: MITTER & MITTER CO. Vs B. V. BALARAM DAS

18 January 2016
Supreme Court
5 pages
CHAIRMAN,ODISHA JT.ENTRANCE EXMAMINATION Vs JASOBANTA NAYAK .

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-000288-000289 / 2016
Diary number: 35769 / 2012
Advocates: MILIND KUMAR Vs

15 January 2016
Supreme Court
7 pages
ANUJ JOSHI & ANR Vs CHIEF CONSERVATOR OF FORESTS

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000245-000245 / 2014
Diary number: 11607 / 2014
Advocates: SANTOSH SINGH Vs

14 January 2016
Supreme Court
1 pages
LAL BABU DAS & ORS. Vs OIL INDIA LTD.

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-008632-008634 / 2010
Diary number: 29145 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs CORPORATE LAW GROUP

14 January 2016
Supreme Court
11 pages
COMMISSIONER OF CENTRAL EXCISE,PUNE Vs HINDUSTAN NATIONAL GLASS & INDS. LTD.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-001829-001829 / 2008
Diary number: 1670 / 2008
Advocates: B. KRISHNA PRASAD Vs SUJATA KURDUKAR

13 January 2016
Supreme Court
32 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. ORIENT TREASURES PVT. LTD.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002140-002140 / 2007
Diary number: 11074 / 2007
Advocates: V. D. KHANNA Vs MOHD. IRSHAD HANIF

13 January 2016
Supreme Court
8 pages
GAIL (INDIA) LTD. Vs PETROLEUM AND NATURAL GAS REGULATORY BOARD .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011450-011450 / 2014
Diary number: 41079 / 2014
Advocates: YOGINDER HANDOO Vs

13 January 2016
Supreme Court
2 pages
N.D.SHARMA Vs UNION OF INDIA .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH,ADARSH KUMAR GOEL
Case number: C.A. No.-004943-004943 / 2006
Diary number: 20125 / 2005
Advocates: AJAY KUMAR TALESARA Vs SAHARYA & CO.

12 January 2016
Supreme Court
2 pages
UMAPATHY Vs D.M., NEW INDIA INSURANCE CO.LTD.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000194-000194 / 2016
Diary number: 6840 / 2010
Advocates: V. N. RAGHUPATHY Vs NEERAJ SHEKHAR

12 January 2016
Supreme Court
3 pages
MEDICAL COUNCIL OF INDIA Vs JSS MEDICAL COLLEGE ANR.

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-000195-000195 / 2016
Diary number: 8347 / 2012
Advocates: GAURAV SHARMA Vs LAWYER S KNIT & CO

12 January 2016
Supreme Court
2 pages
JYOTI SHARMA Vs RAJINDER KUMAR SHARMA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000201-000201 / 2016
Diary number: 17947 / 2009
Advocates: G. BALAJI Vs SHANKAR DIVATE