Showing 5146 - 5160 of 41947 judgements
20 January 2016
Supreme Court
40 pages
VISHAL N KALSARIA Vs BANK OF INDIA .

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: Crl.A. No.-000052-000052 / 2016
Diary number: 29832 / 2015
Advocates: NIKHIL GOEL Vs

19 January 2016
Supreme Court
14 pages
STATE OF HARYANA Vs EROS CITY DEVELOPERS PVT.LTD..

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-000354-000354 / 2016
Diary number: 7915 / 2008
Advocates: MONIKA GUSAIN Vs UMESH KUMAR KHAITAN

19 January 2016
Supreme Court
5 pages
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs M/S NCC KNR JV

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-006158-006158 / 2013
Diary number: 19065 / 2013
Advocates: M. V. KINI & ASSOCIATES Vs

19 January 2016
Supreme Court
5 pages
PARVEEN Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-000049-000049 / 2016
Diary number: 39962 / 2014
Advocates: DEEPAK GOEL Vs

19 January 2016
Supreme Court
9 pages
STATE OF GUJARAT Vs SHREE RATNAKAR ENTERPRISE

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-000360-000360 / 2016
Diary number: 39751 / 2014
Advocates: HEMANTIKA WAHI Vs

19 January 2016
Supreme Court
9 pages
SURENDER @ KALA Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: Crl.A. No.-000050-000050 / 2016
Diary number: 1506 / 2015
Advocates: RAKESH DAHIYA Vs

19 January 2016
Supreme Court
14 pages
M/S.METAL SEAM CO.OF INDIA (P)LTD. Vs M/S.AVADH DELICACIES .

Bench: V. GOPALA GOWDA,UDAY UMESH LALIT
Case number: C.A. No.-000361-000361 / 2016
Diary number: 13357 / 2014
Advocates: ANIL KUMAR MISHRA Vs

19 January 2016
Supreme Court
3 pages
S.P. KRISHNAPPA Vs SECY., DEPTT. OF REVENUE .

Bench: KURIAN JOSEPH,KURIAN JOSEPH
Case number: C.A. No.-000373-000373 / 2016
Diary number: 6401 / 2007
Advocates: GAUTAM AWASTHI Vs SUSHIL BALWADA

19 January 2016
Supreme Court
3 pages
EASTERN COALFIELDS LTD. Vs MISRI YADAV .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000371-000371 / 2016
Diary number: 17701 / 2010
Advocates: ANIP SACHTHEY Vs

19 January 2016
Supreme Court
10 pages
NANKAUNOO Vs STATE OF UP

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: Crl.A. No.-000046-000046 / 2016
Diary number: 24430 / 2013
Advocates: KUM KUM SEN Vs

19 January 2016
Supreme Court
11 pages
BOBBILI RAMAKRISHNA RAJU YADAV Vs STATE OF A P REP. BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERBAD A P

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: Crl.A. No.-000045-000045 / 2016
Diary number: 33338 / 2014
Advocates: N. RAJARAMAN Vs

18 January 2016
Supreme Court
19 pages
M/S. BOORUGU MAHADEV & SONS Vs SIRIGIRI NARASING RAO .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000167-000167 / 2007
Diary number: 28656 / 2005
Advocates: SUDHA GUPTA Vs ANANGA BHATTACHARYYA

18 January 2016
Supreme Court
9 pages
STATE THR. NARCOTICS CONTROL BUREAU Vs YUSUF @ ASIF .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: Crl.A. No.-001219-001219 / 2009
Diary number: 18638 / 2006
Advocates: SUSHMA SURI Vs SANJAY SHARAWAT

18 January 2016
Supreme Court
3 pages
KASAMSHA RAMJANISHA DIWAN Vs GUJARAT STATE WAKF BOARD

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000284-000284 / 2016
Diary number: 1402 / 2015
Advocates: MANISHA T. KARIA Vs

18 January 2016
Supreme Court
3 pages
SUBHASH AGARWAL Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000283-000283 / 2016
Diary number: 3906 / 2015
Advocates: GAURAV AGRAWAL Vs