Judgements

Showing 5131 - 5145 of 41947 judgements
22 January 2016
Supreme Court
2 pages
LAL CHAND LOHIA Vs STATE OF HARYANA

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000513-000513 / 2016
Diary number: 1238 / 2016
Advocates: SANGEETA KUMAR Vs

21 January 2016
Supreme Court
10 pages
SATISH KUMAR Vs KARAN SINGH

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-007385-007385 / 2013
Diary number: 8527 / 2012
Advocates: NIKILESH RAMACHANDRAN Vs PUJA SHARMA

21 January 2016
Supreme Court
3 pages
DHIREN DAVE Vs DHIREN DAVE

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003765-003765 / 2006
Diary number: 17147 / 2005
Advocates: Vs D. S. MAHRA

21 January 2016
Supreme Court
2 pages
THE KELVIN JUTE CO.LTD.WORS.P.F.. AND ANR. Vs KRISHNA KUMAR AGARWALA . AND ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002591-002591 / 2006
Diary number: 11064 / 2006
Advocates: Vs INDRA SAWHNEY

21 January 2016
Supreme Court
3 pages
MADHUKANTA M. CHINCHANI Vs SPECIAL LAND ACQUISITION OFFICER

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003673-003673 / 2007
Diary number: 60664 / 2005
Advocates: C. K. SASI Vs BHARGAVA V. DESAI

21 January 2016
Supreme Court
2 pages
M/S KARNATAKA POWER TRANS.CORP.LTD. Vs M/S SOUTH INDIAN SUGAR MILLS ASS &ORS.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005429-005430 / 2007
Diary number: 26531 / 2007
Advocates: K. V. MOHAN Vs G. RAMAKRISHNA PRASAD

21 January 2016
Supreme Court
2 pages
ARJUN NAIK Vs STATE OF BIHAR

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-016821-016821 / 2000
Diary number: 19096 / 1999
Advocates: UGRA SHANKAR PRASAD Vs

21 January 2016
Supreme Court
3 pages
STATE OF RAJASTHAN Vs SATISH KUMAR KHATRI

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-001742-001742 / 2000
Diary number: 19098 / 1999
Advocates: SUSHIL KUMAR JAIN Vs

21 January 2016
Supreme Court
2 pages
T. SANJEEV KUMAR Vs GOVT. OF A.P. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-011724-011724 / 2000
Diary number: 19103 / 1999
Advocates: CHANDER SHEKHAR ASHRI Vs

20 January 2016
Supreme Court
15 pages
UNION OF INDIA Vs HBL NIFE POWER SYSTEMS LTD.

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-003193-003193 / 2006
Diary number: 28075 / 2005
Advocates: ANIL KATIYAR Vs ANITHA SHENOY

20 January 2016
Supreme Court
13 pages
VENKATESH CONSTRN.CO. Vs KARNATAKA VIDYUT KARKHANE LTD.(KAVIKA)

Bench: T.S. THAKUR,A.K. SIKRI,R. BANUMATHI
Case number: C.A. No.-000461-000462 / 2016
Diary number: 31945 / 2010
Advocates: PARTHA SIL Vs E. C. VIDYA SAGAR

20 January 2016
Supreme Court
2 pages
IRA BASU CHOWDHURY Vs CALCUTTA METROPOLITAN DEV.AUTH. .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-002148-002148 / 2006
Diary number: 7075 / 2005
Advocates: RAUF RAHIM Vs RAMESHWAR PRASAD GOYAL

20 January 2016
Supreme Court
1 pages
M/S. J.K. CEMENT LIMITED Vs STATE OF RAJASTHAN AND OTHERS

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: SLP(C) No.-021399-021399 / 2015
Diary number: 21433 / 2015
Advocates: PRAVEEN KUMAR Vs

20 January 2016
Supreme Court
28 pages
STATE OF RAJASTHAN Vs GOTAN LIME STONE KHANIJ UDYOG

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000434-000434 / 2016
Diary number: 22837 / 2015
Advocates: MILIND KUMAR Vs

20 January 2016
Supreme Court
43 pages
JAGATJIT INDUSTRIES LIMITED Vs THE INTELECTUAL PROP APPELLATE BD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000430-000430 / 2016
Diary number: 15381 / 2009
Advocates: ABHINAV MUKERJI Vs SURUCHII AGGARWAL