Judgements

Showing 5116 - 5130 of 41947 judgements
28 January 2016
Supreme Court
12 pages
BHARAT ALUMINIUM CO. Vs KAISER ALUMINIUM TECHNICAL SERVICES.INC.

Bench: ANIL R. DAVE,KURIAN JOSEPH,AMITAVA ROY
Case number: C.A. No.-007019-007019 / 2005
Diary number: 21458 / 2005
Advocates: BINU TAMTA Vs

28 January 2016
Supreme Court
57 pages
UNION OF INDIA Vs MOHANLAL

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: Crl.A. No.-000652-000652 / 2012
Diary number: 27001 / 2010
Advocates: SHREEKANT N. TERDAL Vs SANJAY SHARAWAT

28 January 2016
Supreme Court
0 pages
BIHAR STATE ELECTY BOARD Vs M/S. BHOLA RAM STEEL PVT.LTD .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-000585-000585 / 2016
Diary number: 6644 / 2010
Advocates: Mohit Kumar Shah Vs DEVASHISH BHARUKA

28 January 2016
Supreme Court
12 pages
DON AYENGIA Vs STATE OF ASSAM .

Bench: T.S. THAKUR,KURIAN JOSEPH
Case number: Crl.A. No.-000082-000083 / 2016
Diary number: 17549 / 2014
Advocates: DIKSHA RAI Vs

28 January 2016
Supreme Court
33 pages
TMT. KASTHURI RADHAKRISHNAN Vs M.CHINNIYAN

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005158-005158 / 2009
Diary number: 27044 / 2007
Advocates: NIKHIL NAYYAR Vs P. V. DINESH

27 January 2016
Supreme Court
32 pages
THE MANAGER VKNM VOCATIONAL HIGHER SECONDARY SCHOOL Vs THE STATE OF KERALA & ORS. ETC.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,S.A. BOBDE
Case number: C.A. No.-000518-000519 / 2016
Diary number: 37834 / 2014
Advocates: HARSHAD V. HAMEED Vs

27 January 2016
Supreme Court
3 pages
INDIAN MACHINERY COMPANY Vs M/S. ANSAL HOUSING & CONSTRUCTION LTD.

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-000557-000557 / 2016
Diary number: 17214 / 2013
Advocates: SUBHASH CHANDRA JAIN Vs

27 January 2016
Supreme Court
3 pages
JIVANA DEVI YOGENDRA NATH ADHAR Vs VIMAL KUMAR DAYARAM MAKANE(ROY)

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000081-000081 / 2016
Diary number: 2855 / 2012
Advocates: DEBASIS MISRA Vs SHIVAJI M. JADHAV

27 January 2016
Supreme Court
2 pages
A.P.S.R.T.C Vs ABDUL MAHABOOB

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: SLP(C) No.-001134-001134 / 2000
Diary number: 19105 / 1999
Advocates: GUNTUR PRABHAKAR Vs SUDHA GUPTA

27 January 2016
Supreme Court
2 pages
ASHA SHRICHAND RAHEJA Vs PURUSHOTAM VISHANDAS RAHEJA

Bench: KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: C.A. No.-000564-000564 / 2016
Diary number: 5136 / 2012
Advocates: VIKAS MEHTA Vs KARANJAWALA & CO.

22 January 2016
Supreme Court
2 pages
JASHODA KUMARI PRADHAN Vs THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD.

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL
Case number: C.A. No.-000514-000514 / 2016
Diary number: 26071 / 2015
Advocates: HARISH PANDEY Vs

22 January 2016
Supreme Court
97 pages
POOJA PAL Vs UNION OF INDIA

Bench: V. GOPALA GOWDA,AMITAVA ROY
Case number: Crl.A. No.-000077-000077 / 2016
Diary number: 31775 / 2014
Advocates: RAMESHWAR PRASAD GOYAL Vs

22 January 2016
Supreme Court
2 pages
INDIRA KAUR Vs ROYAL SUNDRAM ALLIANCE INS.CO.LTD.

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000506-000506 / 2016
Diary number: 27546 / 2011
Advocates: ANJANA CHANDRASHEKAR Vs

22 January 2016
Supreme Court
2 pages
LATE LT. CDR. ALOK AMBASTHA (D) THR. HIS LR. MS. PRITI AMBASTHA Vs UNION OF INDIA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-003029-003030 / 2017
Diary number: 508 / 2016
Advocates: K. V. BHARATHI UPADHYAYA Vs

22 January 2016
Supreme Court
2 pages
HEERA LAL Vs STATE OF HARYANA .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-000507-000507 / 2016
Diary number: 41690 / 2014
Advocates: VIKAS MEHTA Vs